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15 November 1989
Supreme Court 4 pages STATE OF BIHAR AND ORS Vs DR. SANJAY KUMAR SINHA AND ORS.
Bench: MISRA RANGNATH |
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15 November 1989
Supreme Court 3 pages MRS. DHANALAKSHMI Vs R. PRASANNA KUMAR AND ORS.
Bench: FATHIMA BEEVI,M. (J) |
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10 November 1989
Supreme Court 4 pages DINAJI &ORS Vs DADDI
Bench: OZA,G.L. (J) |
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10 November 1989
Supreme Court 3 pages C. RADHAKRISHNA REDDY AND ORS. Vs STATE OF ANDHRA PRADESH AND ORS.
Bench: MISRA RANGNATH |
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10 November 1989
Supreme Court 12 pages SUSHIL KUMAR METHA Vs GOBIND RAM BOHRA
Bench: RAMASWAMY,K. |
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09 November 1989
Supreme Court 3 pages KUMARI ANAMICA MISHRA AND ANR. ETC. ETC. Vs U.P. PUBLIC SERVICE COMMISSION,ALLAHABAD AND ORS.
Bench: MISRA RANGNATH |
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09 November 1989
Supreme Court 15 pages S.M.D. KIRAN PASHA Vs GOVERNMENT OF ANDHRA PRADESH AND ORS.
Bench: SAIKIA,K.N. (J) |
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09 November 1989
Supreme Court 10 pages MARWAR TENT FACTORY Vs UNION OF INDIA AND ORS.
Bench: RAY,B.C. (J) |
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08 November 1989
Supreme Court 4 pages B. DANDAPANI PATRA Vs RETURNING OFFICER-CUM-SUB-DIVISIONAL OFFICER,BERHAMPUR AND
Bench: KANIA,M.H. |
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08 November 1989
Supreme Court 5 pages BHAGWAT DUTT RISHI Vs RAM KUMAR
Bench: MISRA RANGNATH |
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07 November 1989
Supreme Court 29 pages MUNICIPAL COUNCIL OF JODHPUR Vs M/S. PAREKH AUTHMOBILIES LTD .
Bench: MUKHARJI,SABYASACHI (J) |
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07 November 1989
Supreme Court 18 pages INDIAN OVERSEAS BANK Vs INDUSTRIAL CHAIN CONCERN
Bench: SAIKIA,K.N. (J) |
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07 November 1989
Supreme Court 9 pages LUXMI TEA COMPANY LIMITED Vs PRADIP KUMAR SARKAR
Bench: OJHA,N.D. (J) |
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06 November 1989
Supreme Court 3 pages MANAGING COMMITTEE OF BHAGWAN BUDH PRIMARYTEACHERS TRAINING Vs STATE OF BIHAR AND ORS.
Bench: KANIA,M.H. |
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27 October 1989
Supreme Court 3 pages U.O.I. Vs NAIB SUBEDAR CLK(S) BALESHWAR RAM .
Bench: MISRA RANGNATH |