Showing 32071 - 32085 of 41947 judgements
15 November 1989
Supreme Court
4 pages
STATE OF BIHAR AND ORS Vs DR. SANJAY KUMAR SINHA AND ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 3658 of 1989

15 November 1989
Supreme Court
3 pages
MRS. DHANALAKSHMI Vs R. PRASANNA KUMAR AND ORS.

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Criminal 672 of 1989

10 November 1989
Supreme Court
4 pages
DINAJI &ORS Vs DADDI

Bench: OZA,G.L. (J)
Case number: C.A. No.-002116-002116 / 1972
Diary number: 60158 / 1972
Advocates: SHIVA PUJAN SINGH Vs

10 November 1989
Supreme Court
3 pages
C. RADHAKRISHNA REDDY AND ORS. Vs STATE OF ANDHRA PRADESH AND ORS.

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 369 of 1989

10 November 1989
Supreme Court
12 pages
SUSHIL KUMAR METHA Vs GOBIND RAM BOHRA

Bench: RAMASWAMY,K.
Case number: Appeal Civil 4599 of 1989

09 November 1989
Supreme Court
3 pages
KUMARI ANAMICA MISHRA AND ANR. ETC. ETC. Vs U.P. PUBLIC SERVICE COMMISSION,ALLAHABAD AND ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 4582 of 1989

09 November 1989
Supreme Court
15 pages
S.M.D. KIRAN PASHA Vs GOVERNMENT OF ANDHRA PRADESH AND ORS.

Bench: SAIKIA,K.N. (J)
Case number: Appeal Criminal 702 of 1989

09 November 1989
Supreme Court
10 pages
MARWAR TENT FACTORY Vs UNION OF INDIA AND ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 4586 of 1989

08 November 1989
Supreme Court
4 pages
B. DANDAPANI PATRA Vs RETURNING OFFICER-CUM-SUB-DIVISIONAL OFFICER,BERHAMPUR AND

Bench: KANIA,M.H.
Case number: Appeal Civil 2552 of 1986

08 November 1989
Supreme Court
5 pages
BHAGWAT DUTT RISHI Vs RAM KUMAR

Bench: MISRA RANGNATH
Case number: Appeal Civil 4567 of 1989

07 November 1989
Supreme Court
29 pages
MUNICIPAL COUNCIL OF JODHPUR Vs M/S. PAREKH AUTHMOBILIES LTD .

Bench: MUKHARJI,SABYASACHI (J)
Case number: C.A. No.-001552-001552 / 1981
Diary number: 61760 / 1981
Advocates: SUSHIL KUMAR JAIN Vs SURYA KANT

07 November 1989
Supreme Court
18 pages
INDIAN OVERSEAS BANK Vs INDUSTRIAL CHAIN CONCERN

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 2842 of 1982

07 November 1989
Supreme Court
9 pages
LUXMI TEA COMPANY LIMITED Vs PRADIP KUMAR SARKAR

Bench: OJHA,N.D. (J)
Case number: Appeal Civil 4565 of 1989

06 November 1989
Supreme Court
3 pages
MANAGING COMMITTEE OF BHAGWAN BUDH PRIMARYTEACHERS TRAINING Vs STATE OF BIHAR AND ORS.

Bench: KANIA,M.H.
Case number: Special Leave Petition (Civil) 10326 of 1989

27 October 1989
Supreme Court
3 pages
U.O.I. Vs NAIB SUBEDAR CLK(S) BALESHWAR RAM .

Bench: MISRA RANGNATH
Case number: C.A. No.-000778-000778 / 1988
Diary number: 68286 / 1988
Advocates: Vs MRIDULA RAY BHARADWAJ