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19 December 1989
Supreme Court 9 pages SUBHASH CHANDRA Vs MOHAMMAD SHARIT AND ORS.
Bench: SHARMA,L.M. (J) |
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19 December 1989
Supreme Court 4 pages TRIDESHWAR DAYAL AND ANR. Vs MAHESHWAR DAYAL AND ORS.
Bench: SHARMA,L.M. (J) |
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15 December 1989
Supreme Court 5 pages BHAGWATI PRASAD Vs D.S.M.D.C.
Bench: RAMASWAMY,K. |
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15 December 1989
Supreme Court 8 pages MOHD. ZAINULABUDEEN (SINCE DECEASED) BY L.RS. Vs SAYED AHMED MOHINDEEN AND ORS.
Bench: KASLIWAL,N.M. (J) |
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14 December 1989
Supreme Court 4 pages STATE OF HARYANA Vs PREM SINGH .
Bench: RAY,B.C. (J) |
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14 December 1989
Supreme Court 8 pages ANAND PRAKASH Vs STATE OF U.P. AND ORS.
Bench: RAMASWAMI,V. (J) II |
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14 December 1989
Supreme Court 10 pages V.K. RAMA RAO AND ORS. Vs NATIONAL BANK FOR AGRICULTURE AND RURALDEVELOPMENT THROUGH
Bench: SAWANT,P.B. |
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14 December 1989
Supreme Court 7 pages SAHELI, A WOMEN'S RESOURCES CENTRE, THROUGHMS. NALINI BHANO Vs COMMISSIONER OF POLICE, DELHI POLICE HEAD-QUARTERS AND ORS.
Case number: Writ Petition (Civil) 250 of 1988 |
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13 December 1989
Supreme Court 4 pages GAJANAN JAIKISHAN JOSHI Vs PRABHAKAR MOHANLAL KALWAR
Bench: VENKATARAMIAH,E.S. (CJ) |
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08 December 1989
Supreme Court 12 pages KAYASTHA PATHSHALA, ALLAHABAD ANDANR. ETC. ETC. Vs RAJENDRA PRASAD AND ANR.
Bench: SHETTY,K.J. (J) |
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08 December 1989
Supreme Court 5 pages CORPORATION OF THE CITY OF BANGALORE Vs KESORAM INDUSTRIES AND COTTON MILLS LTD.DUNLOP INDIA LTD. A
Case number: Appeal (civil) 1216 of 1975 |
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08 December 1989
Supreme Court 7 pages DULI CHAND (DEAD) BY L.RS. Vs JAGMENDER DASS
Bench: RAMASWAMI,V. (J) II |
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07 December 1989
Supreme Court 5 pages STATE OF MADHYA PRADESH AND ORS. Vs ORIENT PAPER MILLS LTD.
Bench: PUNCHHI,M.M. |
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07 December 1989
Supreme Court 6 pages SRI DOKI CHINA GURUVULU SON & CO. AND ANR. Vs GOVT. OF ANDHRA PRADESH AND ANR.
Bench: MUKHARJI,SABYASACHI (J) |
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07 December 1989
Supreme Court 8 pages RAOJIBHAI JIVABHAI PATEL AND ORS. ETC. ETC. Vs STATE OF GUJARAT AND ORS. ETC. ETC.
Bench: VENKATARAMIAH,E.S. (CJ) |