Showing 32086 - 32100 of 41947 judgements
26 October 1989
Supreme Court
14 pages
JAIKRISHNA RAI Vs MUJIBUR RAHMAN

Case number: SLP(Crl) No.-000222-000222 / 1989
Diary number: 63790 / 1989
Advocates: DEBA PRASAD MUKHERJEE Vs

26 October 1989
Supreme Court
7 pages
P.VENUGOPALA NAIDU Vs V.N. CHARITIES THANJAVUR .

Bench: KULDIP SINGH (J)
Case number: C.A. No.-003577-003577 / 1988
Diary number: 68427 / 1988
Advocates: R. N. KESWANI Vs S. SRINIVASAN

26 October 1989
Supreme Court
4 pages
COLLECTOR OF CUSTOMS, BANGALORE & ANR. Vs HANSUR PLYWOOD WORKS AND ANR.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 3820 of 1988

26 October 1989
Supreme Court
4 pages
UNION OF INDIA AND ORS. Vs K.K. VADERA AND ORS.

Case number: Appeal (civil) 4494 of 1989

26 October 1989
Supreme Court
5 pages
SARDHA RAM (DEAD) BY L.RS. Vs NAKLI SINGH AND ORS.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 836 of 1974

26 October 1989
Supreme Court
6 pages
COLLECTOR OF CUSTOMS, BANGALORE Vs WESTERN INDIA PLYWOOD MFG. CO. LTD. AND ANR.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 2644 of 1987

26 October 1989
Supreme Court
4 pages
FOOD CORPORATION OF INDIA Vs PROVIDENT FUND COMMISSIONER AND ANR.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 4552 of 1989

25 October 1989
Supreme Court
52 pages
SYNTHETICS & CHEMICALS LTD. Vs STATE OF U.P.

Bench: VENKATARAMIAH, E.S. (CJ),MUKHARJI, SABYASACHI (J),MISRA RANGNATH,OZA, G.L. (J) & RAY, B.C. (J),SINGH, K.N. (J) & NATRAJAN, S. (J)
Case number: W.P.(C) No.-000182-000182 / 1980
Diary number: 62866 / 1980
Advocates: SURYA KANT Vs ASHOK K. SRIVASTAVA

25 October 1989
Supreme Court
5 pages
R. NARAYANAN Vs THE UNION OF INDIA

Bench: NATRAJAN,S. (J)
Case number: C.A. No.-004496-004496 / 1989
Diary number: 69519 / 1989
Advocates: C. K. SUCHARITA Vs SUSHMA SURI

25 October 1989
Supreme Court
5 pages
GOPIKA RANJAN CHOUDHARY Vs UNION OF INDIA AND ORS.

Bench: SAWANT,P.B.
Case number: Appeal Civil 3288 of 1988

25 October 1989
Supreme Court
21 pages
INDIA CEMENT LTD. Vs STATE OF TAMIL NADU ETC.

Bench: VENKATARAMIAH, E.S. (CJ),MUKHARJI, SABYASACHI (J),MISRA RANGNATH,OZA, G.L. (J) & SINGH, K.N. (J),NATRAJAN, S. (J) & RAY, B.C. (J)
Case number: Appeal Civil 62 of 1970

24 October 1989
Supreme Court
4 pages
S. BANERJEE Vs SH. R.R.KUMAR

Bench: DUTT,M.M. (J)
Case number: W.P.(C) No.-001155-001155 / 1987
Diary number: 68451 / 1987
Advocates: R. N. KESWANI Vs

24 October 1989
Supreme Court
18 pages
N.D.M.C. Vs THE STATESMAN LTD.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: C.A. No.-004447-004447 / 1989
Diary number: 70350 / 1989
Advocates: Vs K. J. JOHN

24 October 1989
Supreme Court
6 pages
WORKERS OF ROHTAS INDUSTRIES LTD. Vs ROHTAS INDUSTRIES LTD.

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 522 of 1985

24 October 1989
Supreme Court
7 pages
KALLU ETC. Vs STATE OF U.P. AND ORS.

Bench: NATRAJAN,S. (J)
Case number: Appeal Civil 3241 of 1979