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26 October 1989
Supreme Court 14 pages JAIKRISHNA RAI Vs MUJIBUR RAHMAN
Case number: SLP(Crl) No.-000222-000222 / 1989 |
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26 October 1989
Supreme Court 7 pages P.VENUGOPALA NAIDU Vs V.N. CHARITIES THANJAVUR .
Bench: KULDIP SINGH (J) |
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26 October 1989
Supreme Court 4 pages COLLECTOR OF CUSTOMS, BANGALORE & ANR. Vs HANSUR PLYWOOD WORKS AND ANR.
Bench: RANGNATHAN,S. |
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26 October 1989
Supreme Court 4 pages UNION OF INDIA AND ORS. Vs K.K. VADERA AND ORS.
Case number: Appeal (civil) 4494 of 1989 |
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26 October 1989
Supreme Court 5 pages SARDHA RAM (DEAD) BY L.RS. Vs NAKLI SINGH AND ORS.
Bench: RANGNATHAN,S. |
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26 October 1989
Supreme Court 6 pages COLLECTOR OF CUSTOMS, BANGALORE Vs WESTERN INDIA PLYWOOD MFG. CO. LTD. AND ANR.
Bench: RANGNATHAN,S. |
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26 October 1989
Supreme Court 4 pages FOOD CORPORATION OF INDIA Vs PROVIDENT FUND COMMISSIONER AND ANR.
Bench: SHETTY,K.J. (J) |
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25 October 1989
Supreme Court 52 pages SYNTHETICS & CHEMICALS LTD. Vs STATE OF U.P.
Bench: VENKATARAMIAH, E.S. (CJ),MUKHARJI, SABYASACHI (J),MISRA RANGNATH,OZA, G.L. (J) & RAY, B.C. (J),SINGH, K.N. (J) & NATRAJAN, S. (J) |
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25 October 1989
Supreme Court 5 pages R. NARAYANAN Vs THE UNION OF INDIA
Bench: NATRAJAN,S. (J) |
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25 October 1989
Supreme Court 5 pages GOPIKA RANJAN CHOUDHARY Vs UNION OF INDIA AND ORS.
Bench: SAWANT,P.B. |
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25 October 1989
Supreme Court 21 pages INDIA CEMENT LTD. Vs STATE OF TAMIL NADU ETC.
Bench: VENKATARAMIAH, E.S. (CJ),MUKHARJI, SABYASACHI (J),MISRA RANGNATH,OZA, G.L. (J) & SINGH, K.N. (J),NATRAJAN, S. (J) & RAY, B.C. (J) |
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24 October 1989
Supreme Court 4 pages S. BANERJEE Vs SH. R.R.KUMAR
Bench: DUTT,M.M. (J) |
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24 October 1989
Supreme Court 18 pages N.D.M.C. Vs THE STATESMAN LTD.
Bench: VENKATACHALLIAH,M.N. (J) |
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24 October 1989
Supreme Court 6 pages WORKERS OF ROHTAS INDUSTRIES LTD. Vs ROHTAS INDUSTRIES LTD.
Bench: MISRA RANGNATH |
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24 October 1989
Supreme Court 7 pages KALLU ETC. Vs STATE OF U.P. AND ORS.
Bench: NATRAJAN,S. (J) |