Showing 32011 - 32025 of 41947 judgements
15 January 1990
Supreme Court
5 pages
STATE OF ANDHRA PRADESH & ANR. ETC. Vs R.V. RAYANIM ETC. ETC.

Bench: MUKHARJI,SABYASACHI (CJ)
Case number: Special Leave Petition (Civil) 8094 of 1988

12 January 1990
Supreme Court
8 pages
VISHNU PARTAP SINGH Vs STATE OF MADHYA PRADESH & ORS.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 509 of 1975

12 January 1990
Supreme Court
4 pages
UNION OF INDIA & ORS. Vs K.T. SHASTRI

Bench: SAWANT,P.B.
Case number: Appeal Civil 4284 of 1988

12 January 1990
Supreme Court
4 pages
BHANWAR LAL Vs SMT. PREM LATA & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 81 of 1990

12 January 1990
Supreme Court
11 pages
GAURI SHANKER SHARMA ETC. Vs STATE OF U.P. ETC.

Bench: AHMADI,A.M. (J)
Case number: Appeal Criminal 111 of 1979

11 January 1990
Supreme Court
5 pages
WORKMEN OF ENGLISH ELECT.CO.OF INDIA LTD Vs THE MANGT.OF ENG.ELE.CO.OF INDIA LTD&ORS

Bench: MISRA RANGNATH
Case number: C.A. No.-000596-000597 / 1986
Diary number: 69165 / 1986
Advocates: Vs A. T. M. SAMPATH

10 January 1990
Supreme Court
7 pages
SPECIAL MILITARY ESTATES OFFICER Vs MUNIVENKATARAMIAH & ANOTHER

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 204 of 1975

09 January 1990
Supreme Court
3 pages
K.M. SHARMA Vs DEVI LAL & ORS.

22 December 1989
Supreme Court
22 pages
VIDEO ELECTRONICS PVT. LTD. AND ANR. ETC. ETC. Vs STATE OF PUNJAB & ANR. ETC. ETC.

Bench: MUKHARJI,SABYASACHI (CJ)
Case number: Writ Petition (Civil) 665 of 1988

22 December 1989
Supreme Court
104 pages
CHARAN LAL SAHU ETC. ETC. Vs UNION OF INDIA AND ORS.

Bench: MUKHARJI, SABYASACHI (CJ),SINGH, K.N. (J),RANGNATHAN, S.,AHMADI, A.M. (J),SAIKIA, K.N. (J)
Case number: 268 of 1989

22 December 1989
Supreme Court
10 pages
VIMLA BAI (DEAD) BY LRS. Vs HIRALAL GUPTA AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 322 of 1973

22 December 1989
Supreme Court
12 pages
LAXMI NARAYAN NAYAK Vs RAMRATAN CHATURVEDI AND ORS.

Bench: PANDIAN,S.R. (J)
Case number: Appeal Civil 4359 of 1986

21 December 1989
Supreme Court
8 pages
FRICK INDIA LTD. Vs UNION OF INDIA AND OTHERS

Bench: RAMASWAMI,V. (J) II
Case number: Appeal Civil 3395 of 1982

20 December 1989
Supreme Court
7 pages
NOORALI BABUL THANEWALA Vs K.M.M. SHETTY AND ORS.

Bench: RAMASWAMI,V. (J) II
Case number: Special Leave Petition (Civil) 13066 of 1989

19 December 1989
Supreme Court
12 pages
WORLD WIDE AGENCIES PVT. LTD. AND ANR. Vs MRS. MARGARAT T. DESOR AND ORS.

Bench: MUKHARJI,SABYASACHI (CJ)
Case number: Appeal Civil 5186 of 1989