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15 January 1990
Supreme Court 5 pages STATE OF ANDHRA PRADESH & ANR. ETC. Vs R.V. RAYANIM ETC. ETC.
Bench: MUKHARJI,SABYASACHI (CJ) |
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12 January 1990
Supreme Court 8 pages VISHNU PARTAP SINGH Vs STATE OF MADHYA PRADESH & ORS.
Bench: PUNCHHI,M.M. |
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12 January 1990
Supreme Court 4 pages UNION OF INDIA & ORS. Vs K.T. SHASTRI
Bench: SAWANT,P.B. |
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12 January 1990
Supreme Court 4 pages BHANWAR LAL Vs SMT. PREM LATA & ORS.
Bench: RAMASWAMY,K. |
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12 January 1990
Supreme Court 11 pages GAURI SHANKER SHARMA ETC. Vs STATE OF U.P. ETC.
Bench: AHMADI,A.M. (J) |
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11 January 1990
Supreme Court 5 pages WORKMEN OF ENGLISH ELECT.CO.OF INDIA LTD Vs THE MANGT.OF ENG.ELE.CO.OF INDIA LTD&ORS
Bench: MISRA RANGNATH |
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10 January 1990
Supreme Court 7 pages SPECIAL MILITARY ESTATES OFFICER Vs MUNIVENKATARAMIAH & ANOTHER
Bench: PUNCHHI,M.M. |
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09 January 1990
Supreme Court 3 pages K.M. SHARMA Vs DEVI LAL & ORS.
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22 December 1989
Supreme Court 22 pages VIDEO ELECTRONICS PVT. LTD. AND ANR. ETC. ETC. Vs STATE OF PUNJAB & ANR. ETC. ETC.
Bench: MUKHARJI,SABYASACHI (CJ) |
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22 December 1989
Supreme Court 104 pages CHARAN LAL SAHU ETC. ETC. Vs UNION OF INDIA AND ORS.
Bench: MUKHARJI, SABYASACHI (CJ),SINGH, K.N. (J),RANGNATHAN, S.,AHMADI, A.M. (J),SAIKIA, K.N. (J) |
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22 December 1989
Supreme Court 10 pages VIMLA BAI (DEAD) BY LRS. Vs HIRALAL GUPTA AND ORS.
Bench: RAMASWAMY,K. |
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22 December 1989
Supreme Court 12 pages LAXMI NARAYAN NAYAK Vs RAMRATAN CHATURVEDI AND ORS.
Bench: PANDIAN,S.R. (J) |
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21 December 1989
Supreme Court 8 pages FRICK INDIA LTD. Vs UNION OF INDIA AND OTHERS
Bench: RAMASWAMI,V. (J) II |
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20 December 1989
Supreme Court 7 pages NOORALI BABUL THANEWALA Vs K.M.M. SHETTY AND ORS.
Bench: RAMASWAMI,V. (J) II |
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19 December 1989
Supreme Court 12 pages WORLD WIDE AGENCIES PVT. LTD. AND ANR. Vs MRS. MARGARAT T. DESOR AND ORS.
Bench: MUKHARJI,SABYASACHI (CJ) |