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24 November 1989
Supreme Court 10 pages BIHAR STATE ELECTRICITY BOARD, PATNA AND ORS Vs GREEN RUBBER INDUSTRIES AND ORS.
Bench: SINGH,K.N. (J) |
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23 November 1989
Supreme Court 10 pages SWADESHI POLYTEX LTD. Vs COLLECTOR OF CENTRAL EXCISE
Bench: MUKHARJI,SABYASACHI (J) |
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23 November 1989
Supreme Court 8 pages FRANCIS JOHN Vs DIRECTOR OF EDUCATION AND ORS.
Bench: VENKATARAMIAH,E.S. (CJ) |
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21 November 1989
Supreme Court 6 pages STATE OF U.P. Vs EX.PILOT OFFICER ARUN GOVIL
Bench: VENKATARAMIAH,E.S. (CJ) |
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21 November 1989
Supreme Court 4 pages STATE OF M.P. Vs GANEKAR MOTGHARE
Bench: SINGH,K.N. (J) |
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21 November 1989
Supreme Court 2 pages SUKHDARSHAN SINGH ETC. ETC. Vs STATE OF RAJASTHAN
Bench: VENKATARAMIAH,E.S. (CJ) |
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17 November 1989
Supreme Court 8 pages AJMER SINGH Vs STATE OF HARYANA
Bench: RAMASWAMI,V. (J) II |
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17 November 1989
Supreme Court 6 pages ACHAL REDDI Vs RAMAKRISHNA REDDIAR AND ORS.
Bench: FATHIMA BEEVI,M. (J) |
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17 November 1989
Supreme Court 6 pages SHRIDHAR SON OF RAM DULAR Vs NAGAR PALIKA, JAUNPUR AND ORS.
Bench: SINGH,K.N. (J) |
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17 November 1989
Supreme Court 5 pages SRI DADU DAYAL MAHASABHA Vs SUKHDEV ARYA AND ANOTHER
Bench: SHARMA,L.M. (J) |
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17 November 1989
Supreme Court 11 pages BHAVNAGAR MUNICIPALITY Vs UNION OF INDIA AND ANR.
Bench: RAMASWAMI,V. (J) II |
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16 November 1989
Supreme Court 4 pages KAILASH CHANDER SHARMA Vs STATE OF HARYANA AND ORS.
Bench: RAMASWAMY,K. |
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16 November 1989
Supreme Court 5 pages SANKAR MUKHERJEE AND ORS. Vs UNION OF INDIA AND ORS.
Case number: Special Leave Petition (Civil) 2321 of 1982 |
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15 November 1989
Supreme Court 3 pages GAURAV JAIN Vs UNION OF INDIA .
Bench: MISRA RANGNATH |
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15 November 1989
Supreme Court 4 pages AMBIKA PRASAD Vs UNION OF INDIA .
Bench: MISRA RANGNATH |