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31 January 1990
Supreme Court 4 pages COAL MINES PROVIDENT FUND COMMISSIONER Vs RAMESH CHANDER JHA
Bench: FATHIMA BEEVI,M. (J) |
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30 January 1990
Supreme Court 6 pages INDIAN PISTON LIMITED Vs COLLECTOR OF CENTRAL EXCISE, MADRAS
Bench: KANIA,M.H. |
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30 January 1990
Supreme Court 6 pages HIRA LAL AND ANOTHER Vs GAJJAN AND OTHERS
Bench: FATHIMA BEEVI,M. (J) |
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30 January 1990
Supreme Court 7 pages SMT. PATASIBAI & ORS. Vs RATANLAL
Bench: VERMA,JAGDISH SARAN (J) |
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25 January 1990
Supreme Court 3 pages COMMNR. OF CENTRAL EXCISE, GOA Vs M/S. FUNSKOOL (INDIA) LTD.
Case number: C.A. No.-003460-003462 / 2004 |
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25 January 1990
Supreme Court 4 pages DUTTA CYCLE STORES & ORS. Vs SMT. GITA DEVI SULTANIA & ORS.
Bench: THOMMEN,T.K. (J) |
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25 January 1990
Supreme Court 6 pages MUNICIPAL CORPORATION, JABALPUR Vs KRISHI UPAJ MANDI SAMITI AND ANR.
Bench: SHETTY,K.J. (J) |
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24 January 1990
Supreme Court 7 pages P.V.G. RAJU GARU Vs STATE OF ANDHRA PRADESH
Case number: Appeal (civil) 804 of 1985 |
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18 January 1990
Supreme Court 14 pages STATE OF MAHARASHTRA Vs CHANDRAPRAKASH KEWAL CHAND JAIN
Bench: AHMADI,A.M. (J) |
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18 January 1990
Supreme Court 13 pages KUBIC DARIUSZ Vs UNION OF INDIA & ORS.
Bench: SAIKIA,K.N. (J) |
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17 January 1990
Supreme Court 7 pages REVENUE OFFICER & ORS. Vs PRAFULLA KUMAR PATI & ORS.
Bench: RAY,B.C. (J) |
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17 January 1990
Supreme Court 8 pages CHINNAMMAL & 4 ORS. Vs P. ARUMUGHAM & ANR.
Bench: SHETTY,K.J. (J) |
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16 January 1990
Supreme Court 6 pages HIRAJI TOLAJI BAGWAN Vs SHAKUNTALA
Bench: SAWANT,P.B. |
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16 January 1990
Supreme Court 4 pages STATE OF MAHARASHTRA Vs ANAND CHINTAMAN DIGHE
Bench: FATHIMA BEEVI,M. (J) |
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16 January 1990
Supreme Court 5 pages BHARAT FORGE & PRESS INDUSTRIES (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE, BARODA, GUJARAT
Bench: RANGNATHAN,S. |