Showing 31906 - 31920 of 41947 judgements
23 March 1990
Supreme Court
4 pages
KISHAN LAL Vs STATE OF RAJASTHAN

Bench: SAHAI,R.M. (J)
Case number: Crl.A. No.-000156-000156 / 1998
Diary number: 18859 / 1997
Advocates: SUSHIL KUMAR JAIN Vs

23 March 1990
Supreme Court
3 pages
KRISHNA SAHAI Vs STATE OF UTTAR PRADESH .

Bench: MISRA RANGNATH
Case number: C.A. No.-006729-006729 / 1983
Diary number: 65751 / 1983

23 March 1990
Supreme Court
9 pages
COMMITTEE FOR PROTECTION OF RIGHTS OF ONGCEMPLOYEES AND ORS Vs OIL AND NATURAL GAS COMMISSION THROUGH ITSCHAIRMAN--TEL BHA

Bench: MUKHARJI, SABYASACHI (CJ),RAY, B.C. (J),KANIA, M.H.,SAIKIA, K.N. (J),AGRAWAL, S.C. (J)
Case number: Writ Petition (Civil) 1152 of 1988

23 March 1990
Supreme Court
4 pages
RAJENDRA SINGH YADAV AND ORS. Vs STATE OF U.P. AND ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 1815 of 1982

23 March 1990
Supreme Court
7 pages
STATE OF PUNJAB AND ORS. ETC. ETC. Vs JOGINDER SINGH AND ORS. ETC. ETC.

Case number: Appeal (crl.) 719 of 1981

23 March 1990
Supreme Court
8 pages
D.N. AGRAWAL AND ANR. Vs STATE OF MADHYA PRADESH AND ORS.

Bench: SAWANT,P.B.
Case number: Appeal Civil 931 of 1986

22 March 1990
Supreme Court
4 pages
MANJEET SINGH, UDC AND ORS. ETC. Vs EMPLOYEES STATE INSURANCE C

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 226 of 1986

22 March 1990
Supreme Court
4 pages
DR. V.L. CHANDRA AND ORS. ETC. Vs ALL INDIA INSTITUTE OF MEDICAL SCIENCES AND ORS.

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 1043 of 1989

22 March 1990
Supreme Court
2 pages
V.R. KATARKI Vs STATE OF KARNATAKA AND ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 4392 of 1986

22 March 1990
Supreme Court
6 pages
STATE (THROUGH CBI/NEW DELHI) Vs S.J. CHOUDHARY

Bench: PANDIAN,S.R. (J)
Case number: Appeal Criminal 461 of 1987

22 March 1990
Supreme Court
7 pages
A.M. MATHUR Vs PRAMOD KUMAR GUPTA

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 1537 of 1990

21 March 1990
Supreme Court
16 pages
SHASTA CHITS AND FINANCE PVT. LTD. Vs UNION OF INDIA .

Bench: AHMADI,A.M. (J)
Case number: C.A. No.-000449-000465 / 1989
Diary number: 71778 / 1989
Advocates: Vs M. VEERAPPA

21 March 1990
Supreme Court
14 pages
KM. NEELIMA MISRA Vs DR. HARINDER KAUR PAINTAL AND ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 1616 of 1990

21 March 1990
Supreme Court
17 pages
MANIBHAI Vs HEMRAJ

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 380 of 1980

20 March 1990
Supreme Court
9 pages
SRI KRISHNA DAS Vs TOWN AREA COMMITTEE, CHIRGAON

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 748 of 1975