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23 March 1990
Supreme Court 4 pages KISHAN LAL Vs STATE OF RAJASTHAN
Bench: SAHAI,R.M. (J) |
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23 March 1990
Supreme Court 3 pages KRISHNA SAHAI Vs STATE OF UTTAR PRADESH .
Bench: MISRA RANGNATH |
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23 March 1990
Supreme Court 9 pages COMMITTEE FOR PROTECTION OF RIGHTS OF ONGCEMPLOYEES AND ORS Vs OIL AND NATURAL GAS COMMISSION THROUGH ITSCHAIRMAN--TEL BHA
Bench: MUKHARJI, SABYASACHI (CJ),RAY, B.C. (J),KANIA, M.H.,SAIKIA, K.N. (J),AGRAWAL, S.C. (J) |
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23 March 1990
Supreme Court 4 pages RAJENDRA SINGH YADAV AND ORS. Vs STATE OF U.P. AND ORS.
Bench: MISRA RANGNATH |
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23 March 1990
Supreme Court 7 pages STATE OF PUNJAB AND ORS. ETC. ETC. Vs JOGINDER SINGH AND ORS. ETC. ETC.
Case number: Appeal (crl.) 719 of 1981 |
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23 March 1990
Supreme Court 8 pages D.N. AGRAWAL AND ANR. Vs STATE OF MADHYA PRADESH AND ORS.
Bench: SAWANT,P.B. |
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22 March 1990
Supreme Court 4 pages MANJEET SINGH, UDC AND ORS. ETC. Vs EMPLOYEES STATE INSURANCE C
Bench: MISRA RANGNATH |
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22 March 1990
Supreme Court 4 pages DR. V.L. CHANDRA AND ORS. ETC. Vs ALL INDIA INSTITUTE OF MEDICAL SCIENCES AND ORS.
Bench: MISRA RANGNATH |
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22 March 1990
Supreme Court 2 pages V.R. KATARKI Vs STATE OF KARNATAKA AND ORS.
Bench: MISRA RANGNATH |
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22 March 1990
Supreme Court 6 pages STATE (THROUGH CBI/NEW DELHI) Vs S.J. CHOUDHARY
Bench: PANDIAN,S.R. (J) |
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22 March 1990
Supreme Court 7 pages A.M. MATHUR Vs PRAMOD KUMAR GUPTA
Bench: SHETTY,K.J. (J) |
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21 March 1990
Supreme Court 16 pages SHASTA CHITS AND FINANCE PVT. LTD. Vs UNION OF INDIA .
Bench: AHMADI,A.M. (J) |
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21 March 1990
Supreme Court 14 pages KM. NEELIMA MISRA Vs DR. HARINDER KAUR PAINTAL AND ORS.
Bench: SHETTY,K.J. (J) |
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21 March 1990
Supreme Court 17 pages MANIBHAI Vs HEMRAJ
Bench: KASLIWAL,N.M. (J) |
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20 March 1990
Supreme Court 9 pages SRI KRISHNA DAS Vs TOWN AREA COMMITTEE, CHIRGAON
Bench: SAIKIA,K.N. (J) |