Showing 31891 - 31905 of 41947 judgements
06 April 1990
Supreme Court
8 pages
GWALIOR RAYON SILK MFG. (WVG.) CO. LTD. Vs CUSTODIAN OF VESTED FORESTS PALGHAT AND ANR.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 698 of 1980

06 April 1990
Supreme Court
7 pages
GOVERNMENT OF ANDHRA PRADESH AND ANR. Vs M. HAYAGREEV SARMA

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 915 of 1987

05 April 1990
Supreme Court
7 pages
NATIONAL UNION OF ALL INDIA ARADIO &ORS. Vs UNION OF INDIA

Bench: MISRA RANGNATH
Case number: W.P.(C) No.-013636-013636 / 1983
Diary number: 64705 / 1983
Advocates: S. SRINIVASAN Vs M. A. KRISHNA MOORTHY

05 April 1990
Supreme Court
4 pages
M. SUNDERAMOORTHY Vs THE STATE OF TAMIL NADU THROUGH INSPECTOROF POLICE

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Criminal 818 of 1979

04 April 1990
Supreme Court
8 pages
SANJEEV KUMAR AGGARWAL Vs UNION OF INDIA AND OTHERS

04 April 1990
Supreme Court
5 pages
RAM BHAGAT SINGH AND ANR. Vs STATE OF HARYANA AND ANR.

Bench: MUKHARJI,SABYASACHI (CJ)
Case number: Writ Petition (Civil) 1147 of 1988

02 April 1990
Supreme Court
22 pages
PAUL BROTHERS (TAILORING DIVISION)AND ORS. ETC. Vs ASHIM KUMAR MANDAL AND ORS. ETC.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 1756 of 1990

02 April 1990
Supreme Court
7 pages
SANATAN GAUDA Vs BERHAMPUR UNIVERSITY AND ORS.

Bench: SAWANT,P.B.
Case number: Appeal Civil 891 of 1988

30 March 1990
Supreme Court
11 pages
N.T. BEVIN KATH ETC. Vs KARNATAKA PUBLIC SERVICE COMMISSION AND ORS.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 2270 of 1987

30 March 1990
Supreme Court
14 pages
ANDHRA STEEL CORPORATION Vs COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA

Bench: RAMASWAMI,V. (J) II
Case number: Appeal Civil 1454 of 1981

30 March 1990
Supreme Court
5 pages
DIRECTOR GENERAL AND INSPECTOR GENERAL OFPOLICE, ANDHRA Vs K. RATNAGIRI

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 1659 of 1990

29 March 1990
Supreme Court
10 pages
YEDIDA CHAKRADHARARAO (DEAD) THROUGH HISL.RS. & ORS. ETC. Vs STATE OF ANDHRA PRADESH & ORS. ETC.

Bench: MUKHARJI, SABYASACHI (CJ),RAY, B.C. (J),KANIA, M.H.,SAIKIA, K.N. (J),AGRAWAL, S.C. (J)
Case number: Appeal Civil 3388 of 1984

28 March 1990
Supreme Court
6 pages
VASHISHT NARAIN KARWARIA Vs STATE OF U.P. AND ANR.

Bench: PANDIAN,S.R. (J)
Case number: Appeal Criminal 219 of 1990

27 March 1990
Supreme Court
14 pages
AWADH PRASAD SINGH AND ORS. Vs STATE OF BIHAR AND ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 1613 of 1990

27 March 1990
Supreme Court
12 pages
AUTOMOBILE PRODUCTS OF INDIA EMPLOYEES UNION Vs ASSOCIATION OF ENGINEERING WORKERS, BOMBAYAND ORS.

Bench: SAWANT,P.B.
Case number: Appeal Civil 1597 of 1988