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06 April 1990
Supreme Court 8 pages GWALIOR RAYON SILK MFG. (WVG.) CO. LTD. Vs CUSTODIAN OF VESTED FORESTS PALGHAT AND ANR.
Bench: SHETTY,K.J. (J) |
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06 April 1990
Supreme Court 7 pages GOVERNMENT OF ANDHRA PRADESH AND ANR. Vs M. HAYAGREEV SARMA
Bench: SINGH,K.N. (J) |
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05 April 1990
Supreme Court 7 pages NATIONAL UNION OF ALL INDIA ARADIO &ORS. Vs UNION OF INDIA
Bench: MISRA RANGNATH |
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05 April 1990
Supreme Court 4 pages M. SUNDERAMOORTHY Vs THE STATE OF TAMIL NADU THROUGH INSPECTOROF POLICE
Bench: FATHIMA BEEVI,M. (J) |
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04 April 1990
Supreme Court 8 pages SANJEEV KUMAR AGGARWAL Vs UNION OF INDIA AND OTHERS
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04 April 1990
Supreme Court 5 pages RAM BHAGAT SINGH AND ANR. Vs STATE OF HARYANA AND ANR.
Bench: MUKHARJI,SABYASACHI (CJ) |
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02 April 1990
Supreme Court 22 pages PAUL BROTHERS (TAILORING DIVISION)AND ORS. ETC. Vs ASHIM KUMAR MANDAL AND ORS. ETC.
Bench: RANGNATHAN,S. |
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02 April 1990
Supreme Court 7 pages SANATAN GAUDA Vs BERHAMPUR UNIVERSITY AND ORS.
Bench: SAWANT,P.B. |
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30 March 1990
Supreme Court 11 pages N.T. BEVIN KATH ETC. Vs KARNATAKA PUBLIC SERVICE COMMISSION AND ORS.
Bench: SINGH,K.N. (J) |
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30 March 1990
Supreme Court 14 pages ANDHRA STEEL CORPORATION Vs COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
Bench: RAMASWAMI,V. (J) II |
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30 March 1990
Supreme Court 5 pages DIRECTOR GENERAL AND INSPECTOR GENERAL OFPOLICE, ANDHRA Vs K. RATNAGIRI
Bench: SHETTY,K.J. (J) |
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29 March 1990
Supreme Court 10 pages YEDIDA CHAKRADHARARAO (DEAD) THROUGH HISL.RS. & ORS. ETC. Vs STATE OF ANDHRA PRADESH & ORS. ETC.
Bench: MUKHARJI, SABYASACHI (CJ),RAY, B.C. (J),KANIA, M.H.,SAIKIA, K.N. (J),AGRAWAL, S.C. (J) |
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28 March 1990
Supreme Court 6 pages VASHISHT NARAIN KARWARIA Vs STATE OF U.P. AND ANR.
Bench: PANDIAN,S.R. (J) |
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27 March 1990
Supreme Court 14 pages AWADH PRASAD SINGH AND ORS. Vs STATE OF BIHAR AND ORS.
Bench: RAY,B.C. (J) |
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27 March 1990
Supreme Court 12 pages AUTOMOBILE PRODUCTS OF INDIA EMPLOYEES UNION Vs ASSOCIATION OF ENGINEERING WORKERS, BOMBAYAND ORS.
Bench: SAWANT,P.B. |