Showing 31936 - 31950 of 41947 judgements
08 March 1990
Supreme Court
16 pages
SITARAM Vs GANGARAM

Bench: AHMADI,A.M. (J)
Case number: C.A. No.-001369-001369 / 1980
Diary number: 62921 / 1980

07 March 1990
Supreme Court
14 pages
MRS. T. DEVAKI Vs GOVERNMENT OF TAMIL NADU AND ORS.

Bench: SINGH,K.N. (J)
Case number: Writ Petition(Criminal) 468 of 1989

07 March 1990
Supreme Court
5 pages
GOVIND RAMJI JADHAV Vs THE STATE OF MAHARASHTRA

Bench: PANDIAN,S.R. (J)
Case number: Appeal Civil 197 of 1990

06 March 1990
Supreme Court
11 pages
MAHABIR AUTO STORES & ORS. Vs INDIAN OIL CORPORATION & ORS.

Bench: MUKHARJI,SABYASACHI (CJ)
Case number: Appeal Civil 1350 of 1990

06 March 1990
Supreme Court
4 pages
RAM PIARI Vs BHAGWANT & ORS.

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 4499 of 1986

06 March 1990
Supreme Court
3 pages
VANNARAKKAL KALLALATHIL SREEDHARAN Vs CHANDRAMAATH BALAKRISHNAN AND ANR.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 1349 of 1990

02 March 1990
Supreme Court
7 pages
VIRENDRA NATH GUPTA AND ANR. Vs DELHI ADMINISTRATION AND ORS.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 3678 of 1984

02 March 1990
Supreme Court
4 pages
MOSTT. SIMRIKHIA Vs SMT. DOLLEY MUKHERJEE @ SMT. CHHABIMUKHERJEE & ANR.

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Criminal 128 of 1990

02 March 1990
Supreme Court
4 pages
C.D. GEORGE Vs ASSISTANT COMMISSIONER OF CENTRAL EXCISE, TRICHUR

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Criminal 453 of 1989

02 March 1990
Supreme Court
5 pages
SMT. DULARIA DEVI Vs JANARDAN SINGH & ORS.

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 2998 of 1980

01 March 1990
Supreme Court
0 pages
UNION OF INDIA AND ORS. Vs BAKSHI RAM

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 1312 of 1990

01 March 1990
Supreme Court
5 pages
SHAKUNTALA MEHRISHI Vs EDUCATION DEPARTMENT, NDMC .

Bench: OJHA,N.D. (J)
Case number: W.P.(C) No.-000623-000623 / 1989
Diary number: 70188 / 1989
Advocates: SANJAY PARIKH Vs

01 March 1990
Supreme Court
12 pages
ERA SEZHIYAN Vs T.R. BALU AND ORS.

Bench: KANIA,M.H.
Case number: Appeal Civil 1577 of 1987

01 March 1990
Supreme Court
4 pages
C.D. AILAWADI Vs UNION OF INDIA & ORS.

Bench: MISRA RANGNATH
Case number: Writ Petition (Civil) 58 of 1983

01 March 1990
Supreme Court
5 pages
STATE OF ANDHRA PRADESH Vs P.V. PAVITHRAN

Bench: PANDIAN,S.R. (J)
Case number: Appeal Criminal 359 of 1989