Showing 31921 - 31935 of 41947 judgements
20 March 1990
Supreme Court
5 pages
STATE OF TAMIL NADU AND ORS. Vs NELLAI COTTON MILLS LTD. AND ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 3222 of 1988

20 March 1990
Supreme Court
6 pages
PUKHRAJ JAIN Vs MRS. PADMA KASHYAP AND ANR.

Bench: SAHAI,R.M. (J)
Case number: Special Leave Petition (Civil) 7964 of 1989

19 March 1990
Supreme Court
3 pages
B. KRISHNA BHAT Vs UNION OF INDIA AND ORS.

Bench: MUKHARJI,SABYASACHI (CJ)
Case number: Writ Petition (Civil) 42 of 1990

19 March 1990
Supreme Court
6 pages
M.B. ABDULLA Vs COMMISSIONER OF INCOME-TAX, KERALA

Bench: MUKHARJI,SABYASACHI (CJ)
Case number: Special Leave Petition (Civil) 4973 of 1989

19 March 1990
Supreme Court
3 pages
COLLECTOR OF CENTRAL EXCISE, CALCUTFA Vs BERGER PAINTS INDIA LTD.

Bench: MUKHARJI,SABYASACHI (CJ)
Case number: Appeal Civil 4447 of 1988

19 March 1990
Supreme Court
7 pages
COMMISSIONER OF SALES TAX, U.P. LUCKNOW Vs ATMA RAM MISRA ETC.

Bench: MUKHARJI,SABYASACHI (CJ)
Case number: Appeal Civil 1465 of 1990

16 March 1990
Supreme Court
25 pages
HUNDRAJ KANYALAL SAJNANI ETC. Vs UNION OF INDIA AND ORS.

Bench: MUKHARJI, SABYASACHI (CJ),RAY, B.C. (J),SHARMA, L.M. (J),SAWANT, P.B.,RAMASWAMY, K.
Case number: Writ Petition (Civil) 4146 of 1978

16 March 1990
Supreme Court
8 pages
ASSAM SILLIMANITE LTD. AND ANR. Vs UNION OF INDIA AND ORS.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 408 of 1978

15 March 1990
Supreme Court
9 pages
BHARAT ELECTRONICS LIMITED, BANGALORE Vs INDUSTRIAL TRIBUNAL, KARNATAKA,BANGALORE AND ANR.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 744 of 1987

15 March 1990
Supreme Court
4 pages
GRAM PANCHAYAT AND ANR. Vs SHREE VALLABH GLASS WORKS LIMITED AND ORS.

Bench: SHETTY,K.J. (J)
Case number: Special Leave Petition (Civil) 14395 of 1989

13 March 1990
Supreme Court
0 pages
UNION CARBIDE CORPN. LTD. Vs UNION OF INDIA

Bench: S. MUKHARJI (CJ),R. MISRA,K.N. SINGH,M.N. VENKATACHALLIAH,N.D. OJHA
Case number: C.A. No.-003187-003188 / 1988
Diary number: 70122 / 1988
Advocates: Vs D. S. MAHRA

13 March 1990
Supreme Court
8 pages
UNION OF INDIA Vs D.C.M. LTD. .

Bench: PUNCHHI,M.M.
Case number: C.A. No.-001402-001402 / 1990
Diary number: 4012 / 1987
Advocates: A. SUBHASHINI Vs

13 March 1990
Supreme Court
30 pages
SHRI SITARAM SUGAR COMPANY LIMITED & ANR. ETC. Vs UNION OF INDIA & ORS.

Bench: MUKHARJI, SABYASACHI (CJ),SHETTY, K.J. (J),THOMMEN, T.K. (J),AHMADI, A.M. (J),SAIKIA, K.N. (J)
Case number: Writ Petition (Civil)... 464 of 1977

13 March 1990
Supreme Court
3 pages
BHARAT PETROLEUM (ERSTWHILE BURMAH SHELL)MANAGEMENT STAFF P Vs BHARAT PETROLEUM CORPORATION LTD. AND ORS.

Bench: RAMASWAMY,K.
Case number: Writ Petition (Civil) 590 of 1987

13 March 1990
Supreme Court
18 pages
BRITISH INDIA STEAM NAVIGATION CO., LTD. Vs SHANMUGHAVILAS CASHEW INDUSTRIES AND ORS.

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 764 of 1975