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01 March 1990
Supreme Court 4 pages UNION OF INDIA AND ANOTHER Vs VASANBHARTHI AND OTHERS
Bench: PANDIAN,S.R. (J) |
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28 February 1990
Supreme Court 5 pages STATE OF KARNATAKA AND ORS. Vs K.V. KHADER
Bench: KANIA,M.H. |
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28 February 1990
Supreme Court 3 pages MUNICIPAL CORPORATION OF DELHI Vs AJANTA IRON & STEEL CO. (PVT.) LTD.
Bench: SHARMA,L.M. (J) |
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28 February 1990
Supreme Court 5 pages BABU RAM GOPAL AND OTHERS Vs MATHRA DASS
Bench: SHARMA,L.M. (J) |
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28 February 1990
Supreme Court 8 pages SMT. YAMUNA MALO0 Vs ANAND SWARUP
Bench: MISRA RANGNATH |
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27 February 1990
Supreme Court 21 pages M.M.R. KHAN AND ORS. ETC. Vs UNION OF INDIA AND ORS. ETC.
Bench: SAWANT,P.B. |
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27 February 1990
Supreme Court 53 pages VIJAY KUMAR SHARMA & ORS. ETC. Vs STATE OF KARNATAKA & ORS. ETC.
Bench: MISRA RANGNATH |
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27 February 1990
Supreme Court 8 pages ALL INDIA RAILWAY INSTITUTE EMPLOYEES' ASSOCIA-TION THROUGH Vs UNION OF INDIA THROUGH THE CHAIRMAN
Case number: Writ Petition (Civil) 1389 of 1987 |
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27 February 1990
Supreme Court 7 pages UNION OF INDIA AND ORS. Vs M.P. SINGH AND ORS. ETC.
Bench: SAHAI,R.M. (J) |
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26 February 1990
Supreme Court 5 pages HINDI HITRAKSHAK SAMITI AND ORS. Vs UNION OF INDIA AND ORS.
Bench: MUKHARJI,SABYASACHI (CJ) |
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23 February 1990
Supreme Court 8 pages SRISH KUMAR CHOUDHURY Vs STATE OF TRIPURA AND ORS.
Bench: MISRA RANGNATH |
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23 February 1990
Supreme Court 12 pages THE DHARWAD DISTT. P.W.D. LITERATE DAILY WAGES EMPLOYEE Vs STATE OF KARNATAKA & ORS. ETC.
Bench: MISRA RANGNATH |
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23 February 1990
Supreme Court 7 pages SOM RAJ AND ORS. ETC. Vs STATE OF HARYANA AND ORS. ETC.
Bench: RAMASWAMY,K. |
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23 February 1990
Supreme Court 11 pages S. PRAKASHA RAO AND ANR. Vs COMMISSIONER OF COMMERCIAL TAXES AND ORS.
Bench: AGRAWAL,S.C. (J) |
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21 February 1990
Supreme Court 14 pages KERALA HOTEL & RESTAURANT ASSN. Vs STATE OF KERALA .
Bench: VERMA,JAGDISH SARAN (J) |