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24 April 1990
Supreme Court 10 pages DR. YOGESH BHARDWAJ Vs STATE OF U.P. AND ORS.
Bench: THOMMEN,T.K. (J) |
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24 April 1990
Supreme Court 6 pages UNION OF INDIA AND ORS. Vs M/S. WOOD PAPERS LTD. AND ANR.
Bench: SAHAI,R.M. (J) |
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23 April 1990
Supreme Court 9 pages SMT. SHANTY DEVIL. SINGH AND' ANR. Vs TAX RECOVERY OFFICER AND ORS.
Case number: Appeal (civil) 1936 of 1990 |
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20 April 1990
Supreme Court 6 pages DIAMOND PLYMERS PVT.LTD. Vs UNITED INDIA INSURANCE CO.LTD.
Case number: C.A. No.-000339-000339 / 1993 |
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20 April 1990
Supreme Court 7 pages CLOTHING FACTORY, NATIONAL WORKERS' UNIONAVADI, MADRAS, REP Vs UNION OF INDIA BY ITS SECRETARY, MINISTRY OFDEFENCE, NEW DE
Case number: Appeal (civil) 1929 of 1990 |
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20 April 1990
Supreme Court 6 pages K.P. PERIANNAN Vs GOVERNMENT OF TAMIL NADU AND ORS.
Bench: REDDY,K. JAYACHANDRA (J) |
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20 April 1990
Supreme Court 3 pages SMT. PUSPA SEN GUPTA Vs SMT. SUSMA GHOSE
Bench: SHARMA,L.M. (J) |
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20 April 1990
Supreme Court 26 pages VIJAYEE SINGH AND ORS. Vs STATE OF UTTAR PRADESH
Bench: REDDY,K. JAYACHANDRA (J) |
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20 April 1990
Supreme Court 2 pages NEW INDIA ASSURANCE CO. LTD. Vs RAM DAYAL AND ORS.
Bench: MISRA RANGNATH |
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20 April 1990
Supreme Court 4 pages DISTRICT COLLECTOR AND CHAIRMAN VIZIANAGARAM(SOCIAL WELFARE Vs M. TRIPURA SUNDARI DEVI
Bench: SAWANT,P.B. |
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20 April 1990
Supreme Court 3 pages CHANAN LAL AND ORS. Vs SMT. AZIZUNISHA
Bench: SAHAI,R.M. (J) |
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19 April 1990
Supreme Court 5 pages STATE OF MAHARASHTRA Vs MAHADEO DEOMAN RAI ALIAS KALAL AND OTHERS
Bench: SHARMA,L.M. (J) |
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19 April 1990
Supreme Court 5 pages HOSHIARPUR IMPROVEMENT TRUST Vs PRESIDENT LAND ACQUISITION TRIBUNALAND OTHERS.
Bench: KASLIWAL,N.M. (J) |
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19 April 1990
Supreme Court 15 pages OTHAYATH LEKSHMY AND ANR. Vs NELLACHINKUNIYIL GOVINDAN NAIR AND ORS.
Bench: PANDIAN,S.R. (J) |
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17 April 1990
Supreme Court 10 pages MATHURA PRASAD Vs AJEEM KHAN
Bench: KASLIWAL,N.M. (J) |