Showing 31861 - 31875 of 41947 judgements
24 April 1990
Supreme Court
10 pages
DR. YOGESH BHARDWAJ Vs STATE OF U.P. AND ORS.

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 62 of 1990

24 April 1990
Supreme Court
6 pages
UNION OF INDIA AND ORS. Vs M/S. WOOD PAPERS LTD. AND ANR.

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 539 of 1976

23 April 1990
Supreme Court
9 pages
SMT. SHANTY DEVIL. SINGH AND' ANR. Vs TAX RECOVERY OFFICER AND ORS.

Case number: Appeal (civil) 1936 of 1990

20 April 1990
Supreme Court
6 pages
DIAMOND PLYMERS PVT.LTD. Vs UNITED INDIA INSURANCE CO.LTD.

Case number: C.A. No.-000339-000339 / 1993
Diary number: 199937 / 1993
Advocates: MANOJ SWARUP AND CO. Vs NARESH BAKSHI

20 April 1990
Supreme Court
7 pages
CLOTHING FACTORY, NATIONAL WORKERS' UNIONAVADI, MADRAS, REP Vs UNION OF INDIA BY ITS SECRETARY, MINISTRY OFDEFENCE, NEW DE

Case number: Appeal (civil) 1929 of 1990

20 April 1990
Supreme Court
6 pages
K.P. PERIANNAN Vs GOVERNMENT OF TAMIL NADU AND ORS.

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Civil 1932 of 1990

20 April 1990
Supreme Court
3 pages
SMT. PUSPA SEN GUPTA Vs SMT. SUSMA GHOSE

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 3106 of 1989

20 April 1990
Supreme Court
26 pages
VIJAYEE SINGH AND ORS. Vs STATE OF UTTAR PRADESH

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Criminal 375 of 1987

20 April 1990
Supreme Court
2 pages
NEW INDIA ASSURANCE CO. LTD. Vs RAM DAYAL AND ORS.

Bench: MISRA RANGNATH
Case number: Appeal Civil 1188 of 1987

20 April 1990
Supreme Court
4 pages
DISTRICT COLLECTOR AND CHAIRMAN VIZIANAGARAM(SOCIAL WELFARE Vs M. TRIPURA SUNDARI DEVI

Bench: SAWANT,P.B.
Case number: Appeal Civil 2559 of 1988

20 April 1990
Supreme Court
3 pages
CHANAN LAL AND ORS. Vs SMT. AZIZUNISHA

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 3488 of 1988

19 April 1990
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs MAHADEO DEOMAN RAI ALIAS KALAL AND OTHERS

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 870 of 1975

19 April 1990
Supreme Court
5 pages
HOSHIARPUR IMPROVEMENT TRUST Vs PRESIDENT LAND ACQUISITION TRIBUNALAND OTHERS.

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 1894 of 1990

19 April 1990
Supreme Court
15 pages
OTHAYATH LEKSHMY AND ANR. Vs NELLACHINKUNIYIL GOVINDAN NAIR AND ORS.

Bench: PANDIAN,S.R. (J)
Case number: Appeal Civil 1924 of 1990

17 April 1990
Supreme Court
10 pages
MATHURA PRASAD Vs AJEEM KHAN

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 673 of 1986