Showing 31876 - 31890 of 41947 judgements
17 April 1990
Supreme Court
7 pages
ABDU SALAM @ THIYYAN S/O THIYYAN MOHAMMAD,DETENU NO. 962, G Vs UNION OF INDIA AND OTHERS

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Criminal 217 of 1990

16 April 1990
Supreme Court
8 pages
ALL INDIA STATE BANK OFFICERS FEDERATIONTHROUGH ITS PRESIDE Vs UNION OF INDIA AND ORS.

Bench: RANGNATHAN,S.
Case number: Writ Petition (Civil) 507 of 1989

12 April 1990
Supreme Court
5 pages
ELIZABETH ANTONY Vs MICHEL CHARLES JOHN CHOWN LENGERA

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Special Leave Petition (Civil) 8896 of 1985

11 April 1990
Supreme Court
7 pages
STATE OF BIHAR AND ORS. Vs RAMJEE PRASAD AND ORS.

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 1837 of 1990

11 April 1990
Supreme Court
7 pages
SABYASCHI SENGUPTA AND ORS. Vs NANI GOPAL DATTA AND ORS.

Bench: PANDIAN,S.R. (J)
Case number: Appeal Civil 4131 of 1989

10 April 1990
Supreme Court
5 pages
MISS RAJ SONI Vs AIR OFFICER INCHARGE ADMINISTRATION & ANR.

Bench: KULDIP SINGH (J)
Case number: Writ Petition (Civil) 7995 of 1981

10 April 1990
Supreme Court
9 pages
MALLIKARJUNA RAO AND ORS. ETC. ETC. Vs STATE OF ANDHRA PRADESH AND ORS. ETC. ETC.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 3677 of 1987

10 April 1990
Supreme Court
17 pages
SCIENTIFIC ADVISER TO THE MINISTRY OF DEFENCEAND ORS. ETC. Vs S. DANIEL AND ORS. ETC. ETC.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 1210 of 1980

10 April 1990
Supreme Court
7 pages
STATE OF HARYANA AND ANR. Vs RAM DIYA

Bench: PANDIAN,S.R. (J)
Case number: Appeal Criminal 245 of 1990

10 April 1990
Supreme Court
4 pages
A.P. PUBLIC SERVICE COMMISSION, HYDERABADANR. Vs B. SARAT CHANDRA & ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 1147 of 1990

09 April 1990
Supreme Court
2 pages
SARDA PLYWOOD LTD. AND ANR. Vs UNION OF INDIA AND ORS.

Bench: VENKATACHALLIAH,M.N. (J)
Case number: Special Leave Petition (Civil) 1277 of 1990

06 April 1990
Supreme Court
10 pages
DR.(MRS.) ROSHAN SAM BOYEE Vs B.R. COTTON MILLS LTD.

Bench: KANIA,M.H.
Case number: C.A. No.-001778-001778 / 1990
Diary number: 74445 / 1990
Advocates: MANIK KARANJAWALA Vs

06 April 1990
Supreme Court
5 pages
THAPAR INSTITUTE OF ENGINEERING ANDTECHNOLOGY, PATIALA (DEE Vs ABHINAV TANEJA AND ORS.

Bench: SAWANT,P.B.
Case number: Appeal Civil 4885 of 1989

06 April 1990
Supreme Court
5 pages
VINAY KUMAR VERMA AND OTHERS Vs THE STATE OF BIHAR AND OTHERS

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 4008 of 1985

06 April 1990
Supreme Court
12 pages
SMT. MAYAWANTI Vs SMT. KAUSHALYA DEVI

Bench: SAIKIA,K.N. (J)
Case number: Appeal Civil 4145 of 1984