Showing 31471 - 31485 of 41947 judgements
09 July 1991
Supreme Court
3 pages
B.P. SINGH AND ORS. Vs DIRECTOR GENERAL, ORDNANCE FACTORY AND ORS.

Bench: KULDIP SINGH (J)
Case number: Writ Petition (Civil) 118 of 1987

09 July 1991
Supreme Court
6 pages
GAGAN BIHARI SAMAL AND ANR. Vs STATE OF ORISSA

Bench: RAY,B.C. (J)
Case number: Appeal Criminal 383 of 1991

10 May 1991
Supreme Court
7 pages
MUNINDRA KUMAR Vs RAJIV GOVIL

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-002433-002435 / 1991
Diary number: 79460 / 1991

10 May 1991
Supreme Court
11 pages
STATE OF PUNJAB Vs IQBAL SINGH AND ORS.

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 1203 of 1968

10 May 1991
Supreme Court
30 pages
F.A. SAPA ETC. ETC. Vs SINGORA AND ORS. ETC.

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 179 of 1991

10 May 1991
Supreme Court
8 pages
TRIBHOVANDAS HARIBHAI TAMBOLI Vs GUJARAT REVENUE TRIBUNAL AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 2378 of 1977

09 May 1991
Supreme Court
5 pages
PRATIBHA CO-OPTIVE. H. SOCIETY LTD. &ANR Vs STATE OF MAHARASHTRA &ORS.

Bench: KASLIWAL,N.M. (J)
Case number: SLP(C) No.-005383-005383 / 1990
Diary number: 63915 / 1990

08 May 1991
Supreme Court
4 pages
SUB-COMMITTEE ON JUDICIAL ACCOUNTABILITY Vs UNION OF INDIA AND ORS.

Bench: RAY, B.C. (J),SHARMA, L.M. (J),VENKATACHALLIAH, M.N. (J),VERMA, JAGDISH SARAN (J),AGRAWAL, S.C. (J)
Case number: Writ Petition (Civil) 491 of 1991

07 May 1991
Supreme Court
9 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-000345-000346 / 1991
Diary number: 78732 / 1991

07 May 1991
Supreme Court
7 pages
CHANDMAL Vs FIRM RAM CHANDRA AND VISHWANATH

Bench: RAY,B.C. (J)
Case number: Appeal Civil 2279 of 1991

07 May 1991
Supreme Court
8 pages
BOLLAVARAM PEDDA NARSI REDDY AND ORS. Vs STATE OF ANDHRA PRADESH

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Criminal 194 of 1979

06 May 1991
Supreme Court
8 pages
O.P. GOEL Vs H.P. TOURISM DEV. CORPN.,

Bench: REDDY,K. JAYACHANDRA (J)
Case number: SLP(C) No.-013560-013560 / 1983
Diary number: 62886 / 1983
Advocates: DINESH KUMAR GARG Vs

06 May 1991
Supreme Court
5 pages
PODDAR STEEL CORPORATION Vs GANESH ENGINEERING WORKS AND OTHERS.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 2272 of 1991

03 May 1991
Supreme Court
5 pages
AJYDH RAJ Vs MOTI

Bench: SHARMA,L.M. (J)
Case number: C.A. No.-002225-002225 / 1991
Diary number: 74149 / 1990

03 May 1991
Supreme Court
7 pages
EX. NAIK SARDAR SINGH Vs UNION OF INDIA .

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Crl.A. No.-000067-000067 / 1991
Diary number: 76251 / 1991
Advocates: Vs SUSHMA SURI