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06 August 1991
Supreme Court 6 pages VIJAYA LAXMI SUGAR MILLS LTD. Vs COMMISSIONER OF INCOME TAX, KANPUR
Bench: RAMASWAMI,V. (J) II |
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06 August 1991
Supreme Court 17 pages UNION OF INDIA AND ANR. Vs MAJ. GEN. DAYANAND KHURANA
Bench: YOGESHWAR DAYAL (J) |
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06 August 1991
Supreme Court 9 pages PATEL ROADWAYS LIMITED, BOMBAY Vs PRASAD TRADING COMPANY.
Bench: OJHA,N.D. (J) |
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06 August 1991
Supreme Court 6 pages STATE OF TAMIL NADU AND ANR. Vs A. MOHAMMED YOUSEF AND ORS.
Bench: SHARMA,L.M. (J) |
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02 August 1991
Supreme Court 11 pages MANGALORE CHEMICALS & FERTILISERS LIMITED Vs DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND ORS.
Bench: VENKATACHALLIAH,M.N. (J) |
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02 August 1991
Supreme Court 5 pages MAHENDER SINGH Vs UNION OF INDIA AND ANR
Bench: SHETTY,K.J. (J) |
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31 July 1991
Supreme Court 6 pages TEXMACO LTD. Vs COLLECTOR OF CENTRAL EXCISE, CALCUTTA
Bench: VENKATACHALLIAH,M.N. (J) |
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31 July 1991
Supreme Court 9 pages M.B. SANGHI, ADVOCATE Vs HIGH COURT OF PUNJAB AND HARYANA AND ORS.
Bench: AHMADI,A.M. (J) |
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26 July 1991
Supreme Court 4 pages REGIONAL DIRECTOR, EMPLOYEE'S STATE INSURANCE CORPORATION Vs HIGH LAND COFFEE WORKS OF P.F.X. SALDANHA AND SONS ANDANR
Case number: Appeal (civil) 1837 of 1977 |
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25 July 1991
Supreme Court 4 pages ANIL KUMAR SONI Vs M.D., PUNJAB FINANCIAL CORPORATION
Bench: KASLIWAL,N.M. (J) |
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25 July 1991
Supreme Court 88 pages K. VEERASWAMI Vs UNION OF INDIA AND OTHERS
Bench: RAY, B.C. (J),SHETTY, K.J. (J),SHARMA, L.M. (J),VENKATACHALLIAH, M.N. (J),VERMA, JAGDISH SARAN (J) |
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24 July 1991
Supreme Court 19 pages S.S. DHANOA Vs UNION OF INDIA AND ORS.
Bench: SAWANT,P.B. |
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24 July 1991
Supreme Court 8 pages MR. LOUIS DE RAEDT & ORS. Vs UNION OF INDIA AND ORS.
Bench: SHARMA,L.M. (J) |
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19 July 1991
Supreme Court 35 pages BANGALORE MEDICAL TRUST Vs B.S. MUDDAPPA AND ORS.
Bench: THOMMEN,T.K. (J) |
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18 July 1991
Supreme Court 5 pages RAJENDRA Vs STATE OF M.P.
Bench: PUNCHHI,M.M. |