Showing 31456 - 31470 of 41947 judgements
18 July 1991
Supreme Court
24 pages
STATE OF U.P. AND ANR. Vs M/S. SYNTHETICS AND CHEMICALS LTD. AND ANR.

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 1130 of 1976

17 July 1991
Supreme Court
8 pages
HARENDRA NARAIN SINGH ETC. Vs STATE OF BIHAR

Bench: SINGH,K.N. (J)
Case number: Appeal Criminal 578 of 1988

17 July 1991
Supreme Court
21 pages
SHIVAJI DAYANU PATIL & ANR. Vs SMT. VATSCHALA UTTAM MORE

Bench: AGRAWAL,S.C. (J)
Case number: Writ Petition (Civil) 14822 of 1990

16 July 1991
Supreme Court
20 pages
KHUJJI @ SURENDRA TIWARI Vs THE STATE OF MADHYA PRADESH

Bench: AHMADI,A.M. (J)
Case number: Appeal Criminal 413 of 1982

16 July 1991
Supreme Court
5 pages
BURN STANDARD COMPANY LTD. AND ANR. Vs UNION OF INDIA AND OTHERS

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 3041 of 1988

16 July 1991
Supreme Court
10 pages
GURMEJ SINGH AND ORS. Vs STATE OF PUNJAB

Bench: AHMADI,A.M. (J)
Case number: Appeal Criminal 778 of 1979

15 July 1991
Supreme Court
13 pages
ASSOCIATED ENGINEERING CO. Vs GOVERNMENT OF ANDHRA PRADESH AND ANR.

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 338 of 1991

15 July 1991
Supreme Court
14 pages
GULABBAI Vs NALIN NARSI VOHRA AND ORS.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 4236 of 1988

12 July 1991
Supreme Court
4 pages
BADAL RAM LAXMI NARAIN Vs C.I.T. LUCKNOW

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 657 of 1979

12 July 1991
Supreme Court
11 pages
SAGAR MAHAVIDYALAYA, SAGAR Vs PANDIT SADASHIV RAO HARSHE AND ORS.

Bench: KASLIWAL,N.M. (J)
Case number: Appeal Civil 203 of 1975

11 July 1991
Supreme Court
7 pages
RAM SEWAK PRASAD Vs V.K. SAXENA .

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-013704-013704 / 1983
Diary number: 64719 / 1983
Advocates: ARUN K. SINHA Vs

11 July 1991
Supreme Court
9 pages
DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIAAND ORS. Vs GEOLOGICAL SURVEY OF INDIA EMPLOYEESASSOCIATION.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 2665 of 1991

10 July 1991
Supreme Court
20 pages
ASHOK KUMAR Vs UNION OF INDIA .

Bench: AHMADI,A.M. (J)
Case number: W.P.(Crl.) No.-000096-000096 / 1989
Diary number: 72005 / 1989

10 July 1991
Supreme Court
9 pages
COMMISSIONER OF GIFT TAX, ERNAKULAM Vs ABDUL KARIM MOHD. (DEAD) BY LRS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 526 of 1979

09 July 1991
Supreme Court
12 pages
DMAI Vs

Bench: SAWANT,P.B.
Case number: Crl.A. No.-000385-000385 / 1991
Diary number: 79587 / 1991
Advocates: C. K. SUCHARITA Vs