Showing 31426 - 31440 of 41947 judgements
13 August 1991
Supreme Court
3 pages
GOVERNMENT OF ANDHRA PRADESH & ANR. Vs P. RAVINDER & ORS.

Bench: MISRA,RANGNATH (CJ)
Case number: Appeal Civil 1694 of 1991

13 August 1991
Supreme Court
8 pages
ALL INDIA GLASS MANUFACTURERS' FEDERATION,NEW DELHI Vs COLLECTOR OF CUSTOMS, BOMBAY

Case number: Appeal (civil) 1661 of 1990

09 August 1991
Supreme Court
6 pages
DOONGAJI AND CO. Vs STATE OF M.P. AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 5483 of 1983

09 August 1991
Supreme Court
10 pages
KRISHAN KUMAR Vs STATE OF RAJASTHAN AND ORS.

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 3165 of 1996

09 August 1991
Supreme Court
10 pages
DOONGAJI AND CO. Vs STATE OF MADHYA PRADESH AND ORS.

Case number: Appeal (civil) 5483 of 1983

09 August 1991
Supreme Court
5 pages
A. VISWANATHA PILLAI AND ORS. Vs SPECIAL TAHSILDAR FOR LAND ACQUISITIONNO. IV AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 54 of 1975

09 August 1991
Supreme Court
14 pages
AMIR SHAD KHAN AZIZ AHMEDKHAN @ AZIZMOHD. KHAN Vs L. HMINGLIANA AND ORS.

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 485 of 1991

09 August 1991
Supreme Court
4 pages
RESERVE BANK OF INDIA Vs RESERVE BANK OF INDIA STAFF OFFICERSASSOCIATION AND ORS.

Bench: KANIA,M.H.
Case number: Appeal Civil 3107 of 1991

09 August 1991
Supreme Court
6 pages
SPL. TEHSILDAR LAND ACQN. VISHAKAPATNAM Vs SMT. A. MANGALA GOWRI

Bench: RAMASWAMY,K.
Case number: Appeal Civil 1351 of 1976

08 August 1991
Supreme Court
0 pages
INDRA SAWHNEY Vs UNION OF INDIA

Bench: RANGNATH MISRA (CJ),K.N. SINGH,M.H. KANIA,KULDIP SINGH,P.B. SAWANT
Case number: W.P.(C) No.-000930-000930 / 1990
Diary number: 74435 / 1990
Advocates: PETITIONER-IN-PERSON Vs A. SUBHASHINI

08 August 1991
Supreme Court
12 pages
DR. KU. NILOFAR INSAF Vs STATE OF MADHYA PRADESH AND ORS.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 3447 of 1990

08 August 1991
Supreme Court
5 pages
D.H. BROTHERS PVT. LTD. Vs COMMISSIONER OF SALES TAX, U.P. LUCKNOW

Case number: Appeal (civil) 5047 of 1985

07 August 1991
Supreme Court
8 pages
GENERAL ELECTRIC TECHNICAL SERVICESCOMPANY INC. Vs PUNJ SONS (P) LTD. AND ANOTHER

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 3087 of 1991

07 August 1991
Supreme Court
6 pages
ATTAR SINGH GURMUKH SINGH Vs INCOME TAX OFFICER, LUDHIANA ETC.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 11 of 1991

06 August 1991
Supreme Court
0 pages
BANWASI SEVA ASHRAM Vs STATE OF U.P..

Bench: MISRA,RANGNATH (CJ)
Case number: W.P.(Crl.) No.-001061-001061 / 1982
Diary number: 63261 / 1982
Advocates: M. A. KRISHNA MOORTHY Vs AJIT SINGH PUNDIR