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13 August 1991
Supreme Court 3 pages GOVERNMENT OF ANDHRA PRADESH & ANR. Vs P. RAVINDER & ORS.
Bench: MISRA,RANGNATH (CJ) |
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13 August 1991
Supreme Court 8 pages ALL INDIA GLASS MANUFACTURERS' FEDERATION,NEW DELHI Vs COLLECTOR OF CUSTOMS, BOMBAY
Case number: Appeal (civil) 1661 of 1990 |
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09 August 1991
Supreme Court 6 pages DOONGAJI AND CO. Vs STATE OF M.P. AND ORS.
Bench: RAMASWAMY,K. |
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09 August 1991
Supreme Court 10 pages KRISHAN KUMAR Vs STATE OF RAJASTHAN AND ORS.
Bench: SINGH,K.N. (J) |
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09 August 1991
Supreme Court 10 pages DOONGAJI AND CO. Vs STATE OF MADHYA PRADESH AND ORS.
Case number: Appeal (civil) 5483 of 1983 |
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09 August 1991
Supreme Court 5 pages A. VISWANATHA PILLAI AND ORS. Vs SPECIAL TAHSILDAR FOR LAND ACQUISITIONNO. IV AND ORS.
Bench: RAMASWAMY,K. |
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09 August 1991
Supreme Court 14 pages AMIR SHAD KHAN AZIZ AHMEDKHAN @ AZIZMOHD. KHAN Vs L. HMINGLIANA AND ORS.
Bench: AHMADI,A.M. (J) |
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09 August 1991
Supreme Court 4 pages RESERVE BANK OF INDIA Vs RESERVE BANK OF INDIA STAFF OFFICERSASSOCIATION AND ORS.
Bench: KANIA,M.H. |
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09 August 1991
Supreme Court 6 pages SPL. TEHSILDAR LAND ACQN. VISHAKAPATNAM Vs SMT. A. MANGALA GOWRI
Bench: RAMASWAMY,K. |
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08 August 1991
Supreme Court 0 pages INDRA SAWHNEY Vs UNION OF INDIA
Bench: RANGNATH MISRA (CJ),K.N. SINGH,M.H. KANIA,KULDIP SINGH,P.B. SAWANT |
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08 August 1991
Supreme Court 12 pages DR. KU. NILOFAR INSAF Vs STATE OF MADHYA PRADESH AND ORS.
Bench: RANGNATHAN,S. |
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08 August 1991
Supreme Court 5 pages D.H. BROTHERS PVT. LTD. Vs COMMISSIONER OF SALES TAX, U.P. LUCKNOW
Case number: Appeal (civil) 5047 of 1985 |
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07 August 1991
Supreme Court 8 pages GENERAL ELECTRIC TECHNICAL SERVICESCOMPANY INC. Vs PUNJ SONS (P) LTD. AND ANOTHER
Bench: SHETTY,K.J. (J) |
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07 August 1991
Supreme Court 6 pages ATTAR SINGH GURMUKH SINGH Vs INCOME TAX OFFICER, LUDHIANA ETC.
Bench: SHETTY,K.J. (J) |
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06 August 1991
Supreme Court 0 pages BANWASI SEVA ASHRAM Vs STATE OF U.P..
Bench: MISRA,RANGNATH (CJ) |