Showing 31501 - 31515 of 41947 judgements
25 April 1991
Supreme Court
11 pages
DISTT.EXHIBITORS ASSO.MUZAFFARNAGAR &ORS Vs THE UNION OF INDIA

Bench: YOGESHWAR DAYAL (J)
Case number: C.A. No.-000998-000999 / 1991
Diary number: 60598 / 1991
Advocates: PRASHANT BHUSHAN Vs SHREEKANT N. TERDAL

24 April 1991
Supreme Court
5 pages
DAYA SINGH Vs UNION OF INDIA AND ORS.

Bench: SHARMA,L.M. (J)
Case number: Writ Petition(Criminal) 133 of 1991

24 April 1991
Supreme Court
7 pages
NANDGANJ SIHORI SUGAR CO. LTD., RAE BARELI AND ANR. Vs BADRI NATH DIXIT AND ORS.

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 3644 of 1989

23 April 1991
Supreme Court
9 pages
UNION OF INDIA & ORS. Vs E.G. NAMBUDIRI

Bench: SINGH,K.N. (J)
Case number: Appeal Civil 1976 of 1991

23 April 1991
Supreme Court
20 pages
O.P. GARG AND ORS. ETC. ETC. Vs STATE OF U.P. AND ORS.

Case number: Writ Petition (Civil) 259 of 1990

19 April 1991
Supreme Court
9 pages
STATE OF BIHAR AND OTHERS ETC. Vs AKHOURI SACHINDRA NATH AND OTHERS ETC.

Bench: RAY,B.C. (J)
Case number: Appeal Civil 232 of 1978

16 April 1991
Supreme Court
3 pages
STATE OF PUNJAB Vs BABU SINGH .

Bench: SHARMA,L.M. (J)
Case number: C.A. No.-003287-003295 / 1995
Diary number: 71013 / 1989
Advocates: G. K. BANSAL Vs

16 April 1991
Supreme Court
46 pages
N.PARTHASARATHY ETC. Vs CONTROLLER OF CAPITAL ISSUES AND ANOTHER ETC.

Bench: RAY,B.C. (J)
Case number: Transfer Petition (Civil) 61 of 1989

16 April 1991
Supreme Court
8 pages
EAST INDIA CORPORATION LTD. Vs SHREE MEENAKSHI MILLS LTD.

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 4032 of 1984

16 April 1991
Supreme Court
8 pages
GENERAL SECRETARY ROURKELA SRAMIK SANGH Vs ROURKELA MAZDOOR SABHA AND ORS.

Bench: SAWANT,P.B.
Case number: Appeal Civil 1824 of 1991

16 April 1991
Supreme Court
7 pages
AMIRTHAM KUDUMBAH Vs SARNAM KUMDUMBAN

Bench: THOMMEN,T.K. (J)
Case number: Appeal Civil 951 of 1977

16 April 1991
Supreme Court
7 pages
MUNICIPAL CORPORATION, RAIPUR Vs ASHOK KUMAR MISRA

Bench: RAMASWAMY,K.
Case number: Appeal Civil 722 of 1978

12 April 1991
Supreme Court
10 pages
DMAI Vs

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Crl.A. No.-000276-000276 / 1991
Diary number: 79205 / 1991

12 April 1991
Supreme Court
12 pages
AJYURVIDYA PRASARAK MANDAL AND ANR. Vs MRS.GEETA BHASKAR PENDSE AND ORS.

Case number: Appeal (civil) 1779 of 1991

11 April 1991
Supreme Court
6 pages
U.P.STATE ROAD TRANSPORT CORPORATION AND ANR. Vs MOHD. ISMAIL AND ORS.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 1756 of 1991