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25 April 1991
Supreme Court 11 pages DISTT.EXHIBITORS ASSO.MUZAFFARNAGAR &ORS Vs THE UNION OF INDIA
Bench: YOGESHWAR DAYAL (J) |
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24 April 1991
Supreme Court 5 pages DAYA SINGH Vs UNION OF INDIA AND ORS.
Bench: SHARMA,L.M. (J) |
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24 April 1991
Supreme Court 7 pages NANDGANJ SIHORI SUGAR CO. LTD., RAE BARELI AND ANR. Vs BADRI NATH DIXIT AND ORS.
Bench: THOMMEN,T.K. (J) |
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23 April 1991
Supreme Court 9 pages UNION OF INDIA & ORS. Vs E.G. NAMBUDIRI
Bench: SINGH,K.N. (J) |
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23 April 1991
Supreme Court 20 pages O.P. GARG AND ORS. ETC. ETC. Vs STATE OF U.P. AND ORS.
Case number: Writ Petition (Civil) 259 of 1990 |
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19 April 1991
Supreme Court 9 pages STATE OF BIHAR AND OTHERS ETC. Vs AKHOURI SACHINDRA NATH AND OTHERS ETC.
Bench: RAY,B.C. (J) |
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16 April 1991
Supreme Court 3 pages STATE OF PUNJAB Vs BABU SINGH .
Bench: SHARMA,L.M. (J) |
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16 April 1991
Supreme Court 46 pages N.PARTHASARATHY ETC. Vs CONTROLLER OF CAPITAL ISSUES AND ANOTHER ETC.
Bench: RAY,B.C. (J) |
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16 April 1991
Supreme Court 8 pages EAST INDIA CORPORATION LTD. Vs SHREE MEENAKSHI MILLS LTD.
Bench: THOMMEN,T.K. (J) |
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16 April 1991
Supreme Court 8 pages GENERAL SECRETARY ROURKELA SRAMIK SANGH Vs ROURKELA MAZDOOR SABHA AND ORS.
Bench: SAWANT,P.B. |
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16 April 1991
Supreme Court 7 pages AMIRTHAM KUDUMBAH Vs SARNAM KUMDUMBAN
Bench: THOMMEN,T.K. (J) |
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16 April 1991
Supreme Court 7 pages MUNICIPAL CORPORATION, RAIPUR Vs ASHOK KUMAR MISRA
Bench: RAMASWAMY,K. |
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12 April 1991
Supreme Court 10 pages DMAI Vs
Bench: REDDY,K. JAYACHANDRA (J) |
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12 April 1991
Supreme Court 12 pages AJYURVIDYA PRASARAK MANDAL AND ANR. Vs MRS.GEETA BHASKAR PENDSE AND ORS.
Case number: Appeal (civil) 1779 of 1991 |
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11 April 1991
Supreme Court 6 pages U.P.STATE ROAD TRANSPORT CORPORATION AND ANR. Vs MOHD. ISMAIL AND ORS.
Bench: SHETTY,K.J. (J) |