Showing 31486 - 31500 of 41947 judgements
03 May 1991
Supreme Court
4 pages
UNION OF INDIA AND ORS. ETC. Vs TEJRAM PARASHRAMJI BOMBHATE AND ORS. ETC.

Bench: SHETTY,K.J. (J)
Case number: Appeal Civil 233 of 1991

02 May 1991
Supreme Court
5 pages
THE G.M. EID PARRY (I) LTD. Vs THE PRESIDING OFFICER .

Bench: MISRA,RANGNATH (CJ)
Case number: C.A. No.-001450-001458 / 1990
Diary number: 76462 / 1990
Advocates: Vs CHANDAN RAMAMURTHI

02 May 1991
Supreme Court
10 pages
ANDHRA STEEL CORPORATION LTD. ETC. Vs ANDHRA PRADESH STATE ELECTRICITYBOARD AND ORS.

Bench: OJHA,N.D. (J)
Case number: Appeal Civil 1454 of 1981

02 May 1991
Supreme Court
5 pages
STATE OF MAHARASHTRA Vs ANAND CHINTAMAN DIGHE

Bench: FATHIMA BEEVI,M. (J)
Case number: Appeal Criminal 669 of 1989

02 May 1991
Supreme Court
24 pages
HINDUSTAN ZINC LTD. ETC. ETC. Vs ANDHRA PRADESH STATE ELECTRICITY BOARDS & ORS.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 2567 of 1985

01 May 1991
Supreme Court
7 pages
D.D.A. Vs D.C.M. LTD. & ORS.

Bench: PUNCHHI,M.M.
Case number: C.A. No.-001401-001401 / 1990
Diary number: 72912 / 1990

01 May 1991
Supreme Court
15 pages
KALAWATIBAI Vs SOIRYABAI AND OTHERS

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 2486 of 1978

30 April 1991
Supreme Court
10 pages
NAGARAJ SHIVARAO KHARJAGI Vs SYNDICATE BANK

Bench: SHETTY,K.J. (J)
Case number: C.A. No.-002123-002123 / 1991
Diary number: 75764 / 1991

30 April 1991
Supreme Court
7 pages
SHANKARSAN DASH Vs UNION OF INDIA

Bench: RAY, B.C. (J),SHETTY, K.J. (J),SHARMA, L.M. (J),VENKATACHALLIAH, M.N. (J),VERMA, JAGDISH SARAN (J)
Case number: Appeal Civil 8613 of 1983

29 April 1991
Supreme Court
3 pages
G. NARAYANASWAMY REDDY (DEAD) BYL.RS. AND ANR. Vs GOVT. OF KARNATAKA AND ANR.

Bench: KANIA,M.H.
Case number: Special Leave Petition (Civil) 823 of 1990

26 April 1991
Supreme Court
8 pages
DR. ARUN KUMAR AGRAWAL Vs THE STATE OF BIHAR .

Bench: KASLIWAL,N.M. (J)
Case number: C.A. No.-002069-002069 / 1991
Diary number: 73819 / 1991
Advocates: Vs LAKSHMI RAMAN SINGH

26 April 1991
Supreme Court
25 pages
VATTICHERUKURU VILLAGE PANCHAYAT AND ORS. Vs NORI VEKATRAMA DEEKSHITHULU AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 931 of 1977

26 April 1991
Supreme Court
6 pages
MAHARAJA TOURIST SERVICE ETC. ETC Vs STATE OF GUJARAT

Bench: MISRA,RANGNATH (CJ)
Case number: Writ Petition (Civil) 505 of 1990

26 April 1991
Supreme Court
6 pages
MST. SURAYYA BEGUM, ETC. Vs MOHD. USMAN AND ORS., ETC.

Bench: SHARMA,L.M. (J)
Case number: Appeal Civil 2056 of 1991

26 April 1991
Supreme Court
12 pages
STATE OF TAMILNADU ETC. Vs STATE OF KARNATAKA AND ORS.

Bench: KASLIWAL,N.M. (J)
Case number: 1 of 1992