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10 April 1991
Supreme Court 14 pages MALKIAT SINGH AND ORS. Vs STATE OF PUNJAB
Case number: Appeal (crl.) 490 of 1985 |
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09 April 1991
Supreme Court 5 pages ASSOCIATED CEMENT COMPANIES LIMITED, KYMORE Vs COMMISSIONER OF SALES-TAX, INDORE, ETC. ETC.
Bench: MISRA,RANGNATH (CJ) |
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08 April 1991
Supreme Court 5 pages STATE OF TAMILNADU Vs ST. JOSEPH TEACHERS TRNG. INSTT.
Bench: SINGH,K.N. (J) |
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08 April 1991
Supreme Court 10 pages MOTILAL CHHADAMI LAL JAIN Vs COMMISSIONER OF INCOME TAX , DELHI ETC.
Case number: Appeal (civil) 1426 of 1975 |
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05 April 1991
Supreme Court 8 pages S.L. CHOPRA Vs STATE OF HARYANA .
Bench: RAMASWAMY,K. |
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05 April 1991
Supreme Court 18 pages A.N.SEHGAL AND ORS. Vs RAJE RAM SHEORAN AND ORS.
Bench: RAMASWAMY,K. |
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04 April 1991
Supreme Court 60 pages ORISSA CEMENT LTD AND ORS. ETC. ETC. Vs STATE OF ORISSA AND ORS. ETC. ETC.
Bench: RANGNATHAN,S. |
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04 April 1991
Supreme Court 6 pages MAGUNI CHARAN PRADHAN Vs STATE OF ORISSA
Bench: AHMADI,A.M. (J) |
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04 April 1991
Supreme Court 3 pages SOUTH EASTERN COALFIELDS LIMITED ETC. ETC. Vs CENTURY TEXTILES AND INDUSTRY LTD. AND ORS.
Bench: RANGNATHAN,S. |
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03 April 1991
Supreme Court 12 pages MAHESH CHANDER AND ANOTHER Vs STATE OF DELHI
Bench: PANDIAN,S.R. (J) |
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03 April 1991
Supreme Court 12 pages NARENDRA PRATAP NARAIN SINGH AND ANR. Vs STATE OF U.P.
Case number: Appeal (crl.) 664 of 1979 |
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03 April 1991
Supreme Court 16 pages BURN STANDARD COMPANY LIMITED Vs McDERMOTT INTERNATIONAL INC. AND ANOTHER
Bench: AHMADI,A.M. (J) |
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02 April 1991
Supreme Court 38 pages Vs
Bench: KULDIP SINGH (J) |
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02 April 1991
Supreme Court 5 pages D.T.C. WORKERS UNION Vs THE DELHI TRANSPORT CORPORATION
Case number: W.P.(C) No.-000320-000320 / 1987 |
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02 April 1991
Supreme Court 5 pages SRI RABINARAYAN MOHAPATRA Vs STATE OF ORISSA AND ORS.
Bench: KULDIP SINGH (J) |