Showing 31516 - 31530 of 41947 judgements
10 April 1991
Supreme Court
14 pages
MALKIAT SINGH AND ORS. Vs STATE OF PUNJAB

Case number: Appeal (crl.) 490 of 1985

09 April 1991
Supreme Court
5 pages
ASSOCIATED CEMENT COMPANIES LIMITED, KYMORE Vs COMMISSIONER OF SALES-TAX, INDORE, ETC. ETC.

Bench: MISRA,RANGNATH (CJ)
Case number: Appeal Civil 768 of 1977

08 April 1991
Supreme Court
5 pages
STATE OF TAMILNADU Vs ST. JOSEPH TEACHERS TRNG. INSTT.

Bench: SINGH,K.N. (J)
Case number: C.A. No.-001761-001762 / 1991
Diary number: 78777 / 1991

08 April 1991
Supreme Court
10 pages
MOTILAL CHHADAMI LAL JAIN Vs COMMISSIONER OF INCOME TAX , DELHI ETC.

Case number: Appeal (civil) 1426 of 1975

05 April 1991
Supreme Court
8 pages
S.L. CHOPRA Vs STATE OF HARYANA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-001643-001643 / 1991
Diary number: 76498 / 1991
Advocates: HIMINDER LAL Vs

05 April 1991
Supreme Court
18 pages
A.N.SEHGAL AND ORS. Vs RAJE RAM SHEORAN AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 4094 of 1984

04 April 1991
Supreme Court
60 pages
ORISSA CEMENT LTD AND ORS. ETC. ETC. Vs STATE OF ORISSA AND ORS. ETC. ETC.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 2191 of 1966

04 April 1991
Supreme Court
6 pages
MAGUNI CHARAN PRADHAN Vs STATE OF ORISSA

Bench: AHMADI,A.M. (J)
Case number: Appeal Criminal 814 of 1979

04 April 1991
Supreme Court
3 pages
SOUTH EASTERN COALFIELDS LIMITED ETC. ETC. Vs CENTURY TEXTILES AND INDUSTRY LTD. AND ORS.

Bench: RANGNATHAN,S.
Case number: Appeal Civil 5501 of 1990

03 April 1991
Supreme Court
12 pages
MAHESH CHANDER AND ANOTHER Vs STATE OF DELHI

Bench: PANDIAN,S.R. (J)
Case number: Appeal Criminal 432 of 1979

03 April 1991
Supreme Court
12 pages
NARENDRA PRATAP NARAIN SINGH AND ANR. Vs STATE OF U.P.

Case number: Appeal (crl.) 664 of 1979

03 April 1991
Supreme Court
16 pages
BURN STANDARD COMPANY LIMITED Vs McDERMOTT INTERNATIONAL INC. AND ANOTHER

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 1423 of 1991

02 April 1991
Supreme Court
38 pages
Vs

Bench: KULDIP SINGH (J)
Case number: /
Diary number: 2 / 8418

02 April 1991
Supreme Court
5 pages
D.T.C. WORKERS UNION Vs THE DELHI TRANSPORT CORPORATION

Case number: W.P.(C) No.-000320-000320 / 1987
Diary number: 62861 / 1987
Advocates: Vs J. S. WAD

02 April 1991
Supreme Court
5 pages
SRI RABINARAYAN MOHAPATRA Vs STATE OF ORISSA AND ORS.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 1396 of 1991