Showing 27751 - 27765 of 41947 judgements
11 September 1996
Supreme Court
10 pages
BABU SINGH BAINS Vs UNION OF INDIA .

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B. PATTANAIK
Case number: C.A. No.-012931-012931 / 1996
Diary number: 81411 / 1993
Advocates: Vs KAMINI JAISWAL

11 September 1996
Supreme Court
7 pages
CHANDER CHINAR BADA A.U.SOCIETY Vs THE STATE OF JAMMU AND KASHMIR .

Bench: SINGH N.P. (J)
Case number: C.A. No.-011915-011917 / 1996
Diary number: 78173 / 1996
Advocates: E. M. S. ANAM Vs RAJEEV SHARMA

11 September 1996
Supreme Court
4 pages
DEPUTY COLLECTOR,MINICOY Vs NAVADIGOTHI MOHAMMED .

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-011907-011910 / 1996
Diary number: 66363 / 1985
Advocates: B. KRISHNA PRASAD Vs P. K. MANOHAR

11 September 1996
Supreme Court
2 pages
RAJVAIDYA GUNE'S SHAHU ARYOUSHADHIKARKHANA LTD. & ANR. Vs THE COLLECTOR OF KOLHAPUR

11 September 1996
Supreme Court
8 pages
COOCH BEHAR CONTRACTORS' ASSOCIATION & OTHERS Vs STATE OF WEST BENGAL AND OTHERS

11 September 1996
Supreme Court
2 pages
SHRI S.K. VAISH Vs UNION OF INDIA & ORS.

11 September 1996
Supreme Court
6 pages
BIKRAM SINGH & ORS. Vs THE LAND ACQUISITION COLLECTOR & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK

11 September 1996
Supreme Court
2 pages
PRAMOD LAHUDAS MESHRAM Vs STATE OF MAHARASHTRA & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 19775 of 1996

11 September 1996
Supreme Court
3 pages
M/S. GUJARAT MACHINERYMANUFACTURERS LTD. Vs COLLECTOR, CENTRAL EXCISE, BARODA.

Bench: BHARUCHA S.P. (J)
Case number: Appeal (civil) 117 of 1984

11 September 1996
Supreme Court
10 pages
THE REGIONAL DIRECTOR,E.S.I. CORPORATION & ANR. Vs FRANCIS DE COSTA & ANR.

Bench: CJI,SUHAS C. SEN,SUJATA V. MANOHAR
Case number: Appeal Civil 1174 of 1979

10 September 1996
Supreme Court
0 pages
STATE OF BIHAR Vs M. NEETHI CHANDRA ETC. ETC.

Case number: C.A. No.-011826-011829 / 1996
Diary number: 4296 / 1995

10 September 1996
Supreme Court
16 pages
ANUGRAH NARAIN SINGH Vs STATE OF U.P..

Bench: SEN,S.C. (J)
Case number: C.A. No.-011830-011830 / 1996
Diary number: 64027 / 1995
Advocates: DINESH KUMAR GARG Vs

10 September 1996
Supreme Court
7 pages
R.D. BHATIA Vs RAJINDER KAUR .

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-000135-000135 / 1993
Diary number: 201155 / 1993

10 September 1996
Supreme Court
5 pages
RANADEY MICRONUTRIENTS Vs COLLECTOR OF CENTRAL EXCISE

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-005404-005404 / 1993
Diary number: 199907 / 1993
Advocates: Vs V. K. VERMA

10 September 1996
Supreme Court
6 pages
DILIP KUMAR DEKA Vs STATE OF ASSAM

Bench: G.B. PATTANAIK (J)
Case number: Crl.A. No.-001699-001699 / 1996
Diary number: 15788 / 1995
Advocates: Vs SHAKIL AHMED SYED