|
11 September 1996
Supreme Court 10 pages BABU SINGH BAINS Vs UNION OF INDIA .
Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B. PATTANAIK |
|
11 September 1996
Supreme Court 7 pages CHANDER CHINAR BADA A.U.SOCIETY Vs THE STATE OF JAMMU AND KASHMIR .
Bench: SINGH N.P. (J) |
|
11 September 1996
Supreme Court 4 pages DEPUTY COLLECTOR,MINICOY Vs NAVADIGOTHI MOHAMMED .
Bench: G.B. PATTANAIK (J) |
|
11 September 1996
Supreme Court 2 pages RAJVAIDYA GUNE'S SHAHU ARYOUSHADHIKARKHANA LTD. & ANR. Vs THE COLLECTOR OF KOLHAPUR
|
|
11 September 1996
Supreme Court 8 pages COOCH BEHAR CONTRACTORS' ASSOCIATION & OTHERS Vs STATE OF WEST BENGAL AND OTHERS
|
|
11 September 1996
Supreme Court 2 pages SHRI S.K. VAISH Vs UNION OF INDIA & ORS.
|
|
11 September 1996
Supreme Court 6 pages BIKRAM SINGH & ORS. Vs THE LAND ACQUISITION COLLECTOR & ORS.
Bench: K. RAMASWAMY,G.B. PATTANAIK |
|
11 September 1996
Supreme Court 2 pages PRAMOD LAHUDAS MESHRAM Vs STATE OF MAHARASHTRA & ORS.
Bench: RAMASWAMY,K. |
|
11 September 1996
Supreme Court 3 pages M/S. GUJARAT MACHINERYMANUFACTURERS LTD. Vs COLLECTOR, CENTRAL EXCISE, BARODA.
Bench: BHARUCHA S.P. (J) |
|
11 September 1996
Supreme Court 10 pages THE REGIONAL DIRECTOR,E.S.I. CORPORATION & ANR. Vs FRANCIS DE COSTA & ANR.
Bench: CJI,SUHAS C. SEN,SUJATA V. MANOHAR |
|
10 September 1996
Supreme Court 0 pages STATE OF BIHAR Vs M. NEETHI CHANDRA ETC. ETC.
Case number: C.A. No.-011826-011829 / 1996 |
|
10 September 1996
Supreme Court 16 pages ANUGRAH NARAIN SINGH Vs STATE OF U.P..
Bench: SEN,S.C. (J) |
|
10 September 1996
Supreme Court 7 pages R.D. BHATIA Vs RAJINDER KAUR .
Bench: FAIZAN UDDIN (J) |
|
10 September 1996
Supreme Court 5 pages RANADEY MICRONUTRIENTS Vs COLLECTOR OF CENTRAL EXCISE
Bench: BHARUCHA S.P. (J) |
|
10 September 1996
Supreme Court 6 pages DILIP KUMAR DEKA Vs STATE OF ASSAM
Bench: G.B. PATTANAIK (J) |