Judgements

RAJASTHAN CO-OPERATIVE DAIRYFEDERATION LTD. Vs SHRI MAHA LAXMI MINGRATE MARKETINGSERVICE PVT. LTD & ORS.

Bench: MANOHAR SUJATA V. (J)
Case number: Appeal Civil 2679 of 1992

PATIALA CTL.COOP.BANK LTD. Vs PATIALA CTL. COOP BANK EMP.UNION

Bench: SEN,S.C. (J)
Case number: C.A. No.-004390-004390 / 1988
Diary number: 69088 / 1988
Advocates: LAXMI ARVIND Vs

D.D.A. Vs KANWAR KUMAR MEHTA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-013053-013053 / 1996
Diary number: 64041 / 1995
Advocates: SAHARYA & CO. Vs

PATIALA CTL.COOP.BANK LTD. Vs PATIALA CTL. COOP BANK EMP.UNION

Bench: SEN,S.C. (J)
Case number: C.A. No.-004390-004390 / 1988
Diary number: 69088 / 1988
Advocates: LAXMI ARVIND Vs

KULDIP SINGH Vs STATE OF PUNJAB .

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-012313-012313 / 1996
Diary number: 76276 / 1994
Advocates: Vs G. K. BANSAL

M/S.RISHI TRADE CENTRE ETC. Vs COLLECTOR OF CUSTOMS & ORS.ETC.

THE PATIALA CENTRAL COOPERATIVEBANK LTD. Vs THE PATIALA CENTRAL COOPERATIVEBANK EMPLOYEES UNION & ANR.

THE PATIALA CENTRAL COOPERATIVEBANK LTD. Vs THE PATIALA CENTRAL COOPERATIVEBANK EMPLOYEES UNION & ANR.

JUDHISTIR MOHANTY Vs STATE OF ORISSA .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-012858-012858 / 1996
Diary number: 75663 / 1990
Advocates: Y. PRABHAKARA RAO Vs

SANAKALCHAND JAYCHANDBHAI PATEL Vs VITHALBHAI JAYCHANDBHAI PATEL

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-012808-012809 / 1996
Diary number: 13335 / 1995
Advocates: EJAZ MAQBOOL Vs

JAHAR SINGH Vs UNION OF INDIA ANJD ORS

Bench: MUKHERJEE M.K. (J)
Case number: C.A. No.-011929-011929 / 1996
Diary number: 9154 / 1995
Advocates: Vs C. V. SUBBA RAO

DEVINDER Vs STATE OF HARYANA

Bench: M.K.MUKHERJEE,S.P.KURDUKAR
Case number: Crl.A. No.-000446-000446 / 1987
Diary number: 69116 / 1987
Advocates: Vs PREM MALHOTRA

ALL INDIA STATE BANKOFFICERS FEDERATION AND ORS. Vs UNION OF INDIA AND ORS.

Bench: KIRPAL B.N. (J)
Case number: Writ Petition (Civil) 507 of 1989

SAHIB SINGH Vs STATE OF PUNJAB

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 61 of 1992

KESHUB MAHINDRA Vs STATE OF M.P.

Case number: Crl.A. No.-001672-001672 / 1996
Diary number: 64029 / 1995
Advocates: Vs P. PARMESWARAN