Judgements

STATE OF PUNJAB AND ANOTHER Vs KASHMIR SINGH

REVAPPA GURUSIDDAPPA Vs THAKUBAI MADHAVARAO PATIL & ORS.

MUNICIPAL BOARD, HAPUR ETC. Vs JASSA SINGH & ORS. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 472 of 1980

REVAPPA GURUSIDDAPPA Vs THAKUBAI MADHAVARAO PATIL & ORS.

SHRIMONI GURDWARA COMMITTEE Vs JASWANT SINGH

E. RAMAKRISHNAN & ORS. Vs THE STATE OF KERALA & ORS.

KAMTA TIWARI Vs STATE OF M.P.

Case number: Crl.A. No.-000267-000267 / 1996
Diary number: 3421 / 1996

SHYAM BAHADUR TRIPATHI Vs U.P.STATE PUBLIC SERVICE

Case number: SLP(C) No.-016793-016793 / 1996
Diary number: 67775 / 1996

S.K. KACKER Vs A.I.I.M.S., NEW DELHI

Bench: RAMASWAMY,K.
Case number: C.A. No.-012078-012078 / 1996
Diary number: 78194 / 1996

REVAPPA GURUSIDDAPPA Vs THAKUBAI MADHAVRAO PATIL

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-019053-019053 / 1996
Diary number: 67847 / 1996

HIMACHAL PRADESH MARKETING BOARD Vs SHANKAR TRADING CO. PVT. LTD. .

Bench: RAY,G.N. (J)
Case number: C.A. No.-011464-011464 / 1996
Diary number: 4519 / 1995
Advocates: E. C. AGRAWALA Vs NARESH K. SHARMA

E. RAMAKRISHNAN Vs STATE OF KERALA

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-016725-016725 / 1996
Diary number: 67749 / 1996

SHRIMONI GURDWARA COMMITTEE Vs JASWANT SINGH

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-016795-016795 / 1996
Diary number: 67750 / 1996

RAMA SHANKAR Vs STATE OF HARYANA

Bench: KURDUKAR S.P. (J)
Case number: Crl.A. No.-000348-000348 / 1996
Diary number: 15682 / 1995
Advocates: SHIVA PUJAN SINGH Vs

K. PADMARAJU @ PADMANABHA RAJU Vs SR. REGIONAL MANAGER,F.C.I.,A.P. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-000767-000769 / 1993
Diary number: 74349 / 1993
Advocates: Vs Y. PRABHAKARA RAO