Showing 27766 - 27780 of 41947 judgements
10 September 1996
Supreme Court
4 pages
NARMADABEN MAGANLAL THAKKAR Vs PREMJIVAN DAS MAGANLAL THAKKAR

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B. PATTANAIK
Case number: C.A. No.-003550-003550 / 1979
Diary number: 62346 / 1979
Advocates: Vs HARESH RAICHURA

10 September 1996
Supreme Court
4 pages
SHATRUGHNA PRASAD SINHA Vs RAJBHAU SURAJMAL RATHI .

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-001696-001696 / 1996
Diary number: 78540 / 1991
Advocates: Vs SUSHIL KUMAR JAIN

10 September 1996
Supreme Court
2 pages
M.BHASKAR Vs J.VENKATARAMA NAIDU

Bench: RAMASWAMY,K.
Case number: C.A. No.-012380-012380 / 1996
Diary number: 78218 / 1996
Advocates: ANNAM D. N. RAO Vs S.. UDAYA KUMAR SAGAR

10 September 1996
Supreme Court
2 pages
NANDATAI Vs STATE OF MAHARASHTRA

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-017207-017207 / 1996
Diary number: 67932 / 1996

10 September 1996
Supreme Court
4 pages
DILIP KUMAR TRIPATHY Vs STATE OF ORISSA

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-011763-011767 / 1996
Diary number: 78879 / 1996
Advocates: Vs RAJ KUMAR MEHTA

10 September 1996
Supreme Court
3 pages
GURSHARAN SINGH Vs STATE OF PUNJAB

Bench: MUKHERJEE M.K. (J)
Case number: Appeal (crl.) 519 of 1993

10 September 1996
Supreme Court
5 pages
VELLELI AND OTHERS Vs STATE OF TAMIL NADU

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Appeal Criminal 608 of 1979

09 September 1996
Supreme Court
0 pages
SREEDAM CHANDRA GHOSH Vs STATE OF ASSAM

Case number: SLP(C) No.-016986-016986 / 1996
Diary number: 68091 / 1996

09 September 1996
Supreme Court
0 pages
COMMISSIONER, SALES TAX, U.P., LUCKNOW Vs GIRJA SHANKER AWANISH KUMAR

Case number: Appeal (civil) 4084 of 1982

09 September 1996
Supreme Court
2 pages
JT. SECY. TO GOVT., HOME DEPTT.,MADRAS&O Vs R. RAMALINGAM

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-011645-011645 / 1996
Diary number: 5740 / 1995
Advocates: ARPUTHAM ARUNA AND CO Vs L. K. PANDEY

09 September 1996
Supreme Court
8 pages
UNION OF INDIA Vs GARWAE NYLONS LTD.

Bench: S.P. BHARUCHA,K.S. PARIPOORNAN
Case number: C.A. No.-000715-000715 / 1981
Diary number: 63313 / 1981
Advocates: V. K. VERMA Vs

09 September 1996
Supreme Court
2 pages
UNION OF INDIA Vs MOHAN SINGH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-012314-012314 / 1996
Diary number: 78210 / 1996
Advocates: P. PARMESWARAN Vs A. K. CHOPRA

09 September 1996
Supreme Court
3 pages
VICTORIAN GRANITES (PVT.) LTD. Vs P. RAMA RAO

Bench: RAMASWAMY,K.
Case number: C.A. No.-012368-012368 / 1996
Diary number: 78982 / 1996
Advocates: S.. UDAYA KUMAR SAGAR Vs

09 September 1996
Supreme Court
3 pages
F.B.TARAP0RAWALA Vs BAYER INDIA LTD.

Bench: KULDIP SINGH,B.L HANSARIA
Case number: C.A. No.-007086-007086 / 1994
Diary number: 13449 / 1994
Advocates: K. J. JOHN Vs

09 September 1996
Supreme Court
4 pages
TEJKUMAR BALAKRISHNA RUIA Vs A.K.MENON

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-007143-007144 / 1996
Diary number: 76134 / 1996
Advocates: BHARGAVA V. DESAI Vs A. SUBBA RAO