Judgements

UNION OF INDIA AND ORS. Vs KESHAB LAL ROY AND ORS.

Bench: J.S. VERMA,B.N. KIRPAL
Case number: Appeal Civil 5804 of 1994

ALLAHABAD BANK Vs SHRI PREM SINGH

Bench: KIRPAL B.N. (J)
Case number: Appeal Civil 107 of 1981

NATIONAL EX-SERVICEMENCO-ORDINATION COMMITTEE ETC.ETC. Vs CONTROLLER GENERAL OF DEFENCEACCOUNTS AND OTHERS

Bench: HANSARIA B.L. (J)
Case number: Review Petition (Civil) 1002 of 1993

ITC BHADRACHALAM PAPERBORADS & ANR. Vs MANDAL REVENUE OFFICER, ANDHRAPRADESH AND ORS.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 4990 of 1991

MUNICIPAL CORPN. OF GREATER BOMBAY Vs INDUSTRIAL DEV. & INVEST.CO. PVT. LTD.

Bench: RAMASWAMY,K.
Case number: C.A. No.-000286-000286 / 1989
Diary number: 63082 / 1989
Advocates: Vs K. J. JOHN

MUNICIPAL CORPN. OF GREATER BOMBAY Vs INDUSTRIAL DEV. & INVEST.CO. PVT. LTD.

Bench: RAMASWAMY,K.
Case number: C.A. No.-000286-000286 / 1989
Diary number: 63082 / 1989
Advocates: Vs K. J. JOHN

MOHAMMED Vs MOHAMMED BEKE

Bench: RAMASWAMY,K.
Case number: C.A. No.-012378-012379 / 1996
Diary number: 76281 / 1994
Advocates: G. PRAKASH Vs

CHOUDHURY GOUTAM KUMAR SARAN Vs DIRECTOR OF SPORTS & YOUTH SERVICES &ORS

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-016871-016871 / 1996
Diary number: 68143 / 1996

HANUMAN PRASAD Vs U O I

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-016904-016904 / 1996
Diary number: 68141 / 1996

NAVANEETHAMMAL Vs ARJUNA CHETTY

Bench: N.P. SINGH,K. VENKATASWAMI
Case number: Appeal (civil) 1647 of 1980

MUNICIPAL CORPORATION OF GREATERBOMBAY Vs THE INDUSTRIAL DEVELOPMENT &INVESTMENT CO. PVT. LTD. & ORS.

N. RAJARATHINAM Vs STATE OF TAMIL NADU AND ANR.

GUMAN SINGH Vs STATE OF RAJASTHAN & ORS

Bench: SIKRI, S.M. (CJ),MITTER, G.K.,VAIDYIALINGAM, C.A.,REDDY, P. JAGANMOHAN,DUA, I.D.
Case number: Special Leave Petition (Civil) 16859 of 1996

UNION OF INDIA Vs HIRA LAL AND OTHERS

STATE OF PUNJAB AND ANOTHER Vs KASHMIR SINGH