Judgements

U O I Vs MHATHUNG KITHAN

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-012310-012310 / 1996
Diary number: 8327 / 1995
Advocates: ANIL KATIYAR Vs

U.O.I. Vs MADHAV

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B. PATTANAIK
Case number: C.A. No.-012871-012871 / 1996
Diary number: 89491 / 1993

JAIPUR DEV. AUTHORITY Vs MAHAVIR HSG. COOP. SOCIETY

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B.PATTANAIK
Case number: C.A. No.-012662-012662 / 1996
Diary number: 76287 / 1994
Advocates: Vs SUSHIL KUMAR JAIN

UNITED BANK OF INDIA Vs NARESH KUMAR

Bench: KIRPAL B.N. (J)
Case number: C.A. No.-011884-011884 / 1996
Diary number: 1966 / 1995
Advocates: MRIDULA RAY BHARADWAJ Vs G. K. BANSAL

JOSE Vs ALICE & ANR.

SAROJINI AMMAL Vs THE CONTROLLER OF ESTATE DUTY, MADRAS

Bench: VENKATASWAMI K. (J)
Case number: Appeal Civil 2513 of 1981

SHAPERS CONTRN. P. LTD Vs AIRPORT ATY. OF INDIA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-018121-018122 / 1996
Diary number: 68863 / 1996

ESTER INDS. LTD Vs U.P.S.E.B.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-018156-018156 / 1996
Diary number: 68870 / 1996

UNIVERSITY GRANTS COMMISSION Vs SADHANA CHAUDHARY .

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-012284-012284 / 1996
Diary number: 9809 / 1995
Advocates: NAVIN PRAKASH Vs ASHOK K. MAHAJAN

STATE OF PUNJAB Vs M/S. YOGINDER SHARMA ONKARRAI & CO. AND ORS.

Bench: FAIZAN UDDIN (J)
Case number: Appeal Civil 7992 of 1996

GHEEVARGHESE MATHEW ETC. Vs STATE OF KERALA & ANR. ETC.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 4123 of 1991

M/S. KALYANJI VITHALDAS & SONS Vs THE STATE OF M.P. & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 675 of 1980

D.K. CHHANGANI & ORS. Vs NITYA RANJAN MUKHERJEE & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 490 of 1980

JAYKUMAR GANPATI WAIKAR Vs NIVRITTI SAKHARAM TITWE & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 688 of 1980

IN RE: HARIJAI SINGH & ANR. Vs IN RE: VIJAY KUMAR

Bench: KULDIP SINGH,FAIZAN UDDIN
Case number: Contempt Petition (Civil) 206 of 1996