Judgements

AKHIL BHARITY SOSHIT KARAMCHARI SANGH Vs U.O.I.,MINISTRY OF RAILWAY .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-016812-016812 / 1996
Diary number: 67758 / 1996

Vs

Bench: RAMASWAMY,K.
Case number: /
Diary number: 1 / 1528

K.C.P. LTD. Vs PRESIDISNG OFFICER

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-011944-011944 / 1996
Diary number: 8108 / 1995
Advocates: A. T. M. SAMPATH Vs V. G. PRAGASAM

GAJRAJ SINGH Vs STATE TPT. APPELLATE TBL.,U.P

Bench: K. RAMASWAMY,B.L. HANSARIA,S.B. MAJMUDAR
Case number: C.A. No.-012003-012003 / 1996
Diary number: 17318 / 1995
Advocates: RANI CHHABRA Vs

THE CANTONMENT BOARD, MATHURA Vs KRISHNA BRICKS AND LIME FACTORY

Bench: SINGH N.P. (J)
Case number: Appeal Civil 799 of 1981

STATE OF RAJASTHAN & ORS. Vs D.R. LAXMI & ORS.

BASANT KUMAR ETC. Vs UNION OF INDIA ETC.

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B. PATTANAIK
Case number: Appeal (civil) 4327 of 1991

THE CANTONMENT BOARD, MATHURA Vs KRISHNA BRICKS AND LIME FACTORY

MIHEER H. MAFATLAL Vs MAFATLAL INDS. LTD

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-011879-011879 / 1996
Diary number: 78167 / 1996
Advocates: Vs GAGRAT AND CO

AHMEDABAD URBAN DEVELOPMENT AUTHORITY Vs MANILAL GORDHANDAS .

Bench: N.P. SINGH,SUJATA V. MANOHAR
Case number: C.A. No.-011935-011935 / 1996
Diary number: 16030 / 1995
Advocates: M. A. CHINNASAMY Vs

YASAR SAFI AND ORS. ETC. Vs STATE OF J&K AND ORS. ETC.

Bench: A.M. AHMADI,N.P. SINGH,B.N. KIRPAL
Case number: C.A. No.-011918-011920 / 1996
Diary number: 78174 / 1996
Advocates: Vs RAJEEV SHARMA

DMAI Vs

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-000868-000869 / 1980
Diary number: 63110 / 1980

S.K.VAISH Vs UNION OF INDIA .

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-019774-019774 / 1996
Diary number: 68260 / 1996

J.S. PARIHAR Vs GANPAT DUGGAR .

Bench: RAMASWAMY,K.
Case number: C.A. No.-012494-012496 / 1996
Diary number: 78227 / 1996
Advocates: SUSHIL KUMAR JAIN Vs

C.I.T.,MADURAI Vs T V SUNDARAM IYENGAR & SONS

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: C.A. No.-011864-011867 / 1996
Diary number: 89475 / 1993
Advocates: Vs A. T. M. SAMPATH