Showing 27181 - 27195 of 41947 judgements
19 December 1996
Supreme Court
2 pages
JAGANNATH Vs SHRI YUGAL NARAIN PUROHIT, ADV. & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 2330 of 1986

19 December 1996
Supreme Court
2 pages
SHRI NEKI S/O BAKHATAWAR Vs SHRI SATNARAIN & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 2309 of 1986

19 December 1996
Supreme Court
6 pages
LILLY KURIAN Vs THE UNIVERSITY APPELLATE TRIBUNAL AND ORS.

Bench: A.M. AHMADI,SUJATA V. MANOHAR
Case number: Appeal Civil 1538 of 1980

18 December 1996
Supreme Court
2 pages
M/S. AMBALAL SARABHAI ENTERPRISES LTD. Vs M/S. AMRIT LAL & CO.,

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-005706-005706 / 2001
Diary number: 3829 / 2000
Advocates: PRAMOD B. AGARWALA Vs ARUN K. SINHA

18 December 1996
Supreme Court
17 pages
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs UNION OF INDIA

Bench: KULDIP SINGH,S.SAGHIR AHMAD
Case number: W.P.(C) No.-000105-000105 / 2004
Diary number: 4619 / 2004

18 December 1996
Supreme Court
23 pages
SHRI DILIP K. BASU Vs STATE OF WEST BENGAL .

Bench: KULDIP SINGH,A.S. ANAND
Case number: W.P.(Crl.) No.-000539-000539 / 1986
Diary number: 65971 / 1986
Advocates: SURUCHII AGGARWAL Vs RAVI PRAKASH MEHROTRA

18 December 1996
Supreme Court
2 pages
JASPAL SINGH & ANR. Vs UNION OF INDIA & ANR.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 1741 of 1986

18 December 1996
Supreme Court
3 pages
KALIKA PRASAD & ANR. Vs CHHATRAPAL SINGH (DEAD) BY LRS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 1589 of 1986

18 December 1996
Supreme Court
17 pages
PEOPLE`S UNION FOR CIVILLIBERTIES (PUCL) Vs THE UNION OF INDIA AND ANOTHER

18 December 1996
Supreme Court
10 pages
SMT. RASHMI KUMAR Vs MAHESH KUMAR BHADA

Bench: K. RAMASWAMY,S.B. MAJUMUDAR,G.T. NANAVATI
Case number: Appeal (crl.) 645 of 1993

17 December 1996
Supreme Court
0 pages
STATE OF U.P. Vs ROOP LAL SHARMA (DEAD)THR.LRS. .

Case number: C.A. No.-016762-016762 / 1996
Diary number: 66364 / 1985

17 December 1996
Supreme Court
0 pages
K. V. MUTHU Vs ANGAMUTHU AMMAL

Case number: Appeal (civil) 10538 of 1983

17 December 1996
Supreme Court
8 pages
MEDIWELL HOSPITAL & HEALTH CARE Vs U O I

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-016735-016735 / 1996
Diary number: 3128 / 1996
Advocates: Vs D. S. MAHRA

17 December 1996
Supreme Court
3 pages
BALIRAM PRASAD Vs U O I

Bench: N.P. SINGH,S.B. MAJMUDAR
Case number: C.A. No.-016753-016753 / 1996
Diary number: 9585 / 1995
Advocates: Vs M. K. DUA

17 December 1996
Supreme Court
7 pages
ASIA FOUNDATION & CONSTRN. LTD Vs TRAFALGAR HOUSE CONSTRN.(I) LTD

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: C.A. No.-016734-016734 / 1996
Diary number: 78671 / 1996