Judgements

16 December 1996
Supreme Court
6 pages

UNION OF INDIA & ORS. Vs N.R. BANERJEE & ORS.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 16986 of 1996

16 December 1996
Supreme Court
2 pages

UMRAH KHATOON Vs MD. ZAFIR KHAN & ORS.

Bench: N.P. SINGH B.L. HANSARIA
Case number: Appeal Civil 3962 of 1988

16 December 1996
Supreme Court
2 pages

STATE OF PUNJAB & ORS. Vs DHARAM SINGH

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal Civil 787 of 1966

13 December 1996
Supreme Court
2 pages

SHER SINGH Vs GAMDOOR SINGH

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-016965-016965 / 1996
Diary number: 78729 / 1996
Advocates: Vs RAKESH K. SHARMA

13 December 1996
Supreme Court
2 pages

JAI KISHAN Vs KESHAV RAM .

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-023678-023678 / 1996
Diary number: 72678 / 1996

13 December 1996
Supreme Court
28 pages

M.C.MEHTA Vs KAMAL NATH .

Bench: KULDIP SINGH,S. SAGHNR AHMAD
Case number: W.P.(C) No.-000182-000182 / 1996
Diary number: 79018 / 1996
Advocates: Vs NARESH K. SHARMA

13 December 1996
Supreme Court
5 pages

MANIPUR TEA COMPANY Vs COLLECTOR OF HAILAKANDI

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-016967-016971 / 1996
Diary number: 89532 / 1993
Advocates: Vs S. A. SYED

13 December 1996
Supreme Court
9 pages

DMAI Vs

Bench: N.P. SINGH,S.B. MAJMUDAR
Case number: C.A. No.-002020-002024 / 1986
Diary number: 69424 / 1986

13 December 1996
Supreme Court
2 pages

STATE OF GUJARAT Vs RAMA RANA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-016945-016964 / 1996
Diary number: 78728 / 1996

13 December 1996
Supreme Court
5 pages

DMAI Vs

Bench: M.M. PUNCHHI,FAIZAN UDDIN
Case number: Crl.A. No.-000326-000327 / 1990
Diary number: 75863 / 1990

13 December 1996
Supreme Court
5 pages

STATE OF U.P. Vs RAGHUBIR SINGH

Bench: M.M. PUNCHHI,K.T. THOMAS
Case number: Crl.A. No.-002051-002051 / 1996
Diary number: 13519 / 1994
Advocates: Vs RAVINDRA BANA

13 December 1996
Supreme Court
8 pages

SUNDER DAS & ORS. Vs GAJANANRAO & ORS.

Bench: N.P. SINGH,S.B. MAJMUDAR
Case number: Appeal Civil 3550 of 1984

12 December 1996
Supreme Court
6 pages

IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Bench: J.S. VERMA,B.N. KIRPAL
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

12 December 1996
Supreme Court
3 pages

DMAI Vs

Bench: K. RAMASWAMY,S.B. MAJMUDAR,G.T. NANAVATI
Case number: W.P.(C) No.-000986-000986 / 1989
Diary number: 71922 / 1989
Advocates: P. K. MANOHAR Vs

12 December 1996
Supreme Court
5 pages

Vs

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: /
Diary number: 2 / 2498