Showing 27151 - 27165 of 41947 judgements
31 December 1996
Supreme Court
3 pages
BLOOM DEKOR Vs ARVIND B. SHETH .

Bench: KULDIP SINGH,S. SAGHIR AHMAD
Case number: C.A. No.-001750-001750 / 1994
Diary number: 74877 / 1994
Advocates: Vs BIRAJ TIWARI

30 December 1996
Supreme Court
48 pages
M.C. MEHTA Vs UNION OF INDIA

Bench: KULDIP SINGH,FAIZAN UDDIN
Case number: W.P.(C) No.-013381-013381 / 1984
Diary number: 63426 / 1984
Advocates: PETITIONER-IN-PERSON Vs

23 December 1996
Supreme Court
16 pages
SHRI RAMA MURTHY Vs STATE OF KARNATAKA

Bench: KULDIP SINGH,B.L. HANSARIA,S.B. MAJMUDAR
Case number: Writ Petition (Civil) 12223 of 1984

20 December 1996
Supreme Court
3 pages
N.MOHANAN Vs STATE OF KERALA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-024398-024398 / 1996
Diary number: 73152 / 1996

20 December 1996
Supreme Court
2 pages
RAJESHWAR KUMAR MALHOTRA Vs LLOYD ELECTRIC ENGG LTD

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-016989-016989 / 1996
Diary number: 78745 / 1996

20 December 1996
Supreme Court
7 pages
DMAI Vs

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000495-000495 / 1991
Diary number: 78788 / 1991

20 December 1996
Supreme Court
2 pages
TAMILNADU ELECTRICITY BOARD Vs N.RAJU REDDIAR

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-007496-007496 / 1996
Diary number: 15092 / 1995
Advocates: Vs V. BALACHANDRAN

20 December 1996
Supreme Court
7 pages
S.A. RAMACHANDRAN Vs S. NEELAVATHY

Bench: KULDIP SINGH,S. SAGHIR AHMAD
Case number: C.A. No.-008760-008760 / 1994
Diary number: 10712 / 1994
Advocates: SUDARSH MENON Vs M. A. KRISHNA MOORTHY

20 December 1996
Supreme Court
4 pages
LOHARA STEEL INDUSTRIES LTD. & ANR. Vs THE STATE OF ANDHRA PRADESH & ANR.

20 December 1996
Supreme Court
5 pages
RANDHIR SINGH RANA Vs THE STATE BEING THE DELHI ADMINISTRATION.

Bench: G.N. RAY,B.L. HANSARIA
Case number: Appeal Criminal 248 of 1989

20 December 1996
Supreme Court
4 pages
M/S J.K. SYNTHETICS LIMITED Vs UNION OF INDIA AND ORS.

Bench: S.P. BHARUCHA,S.C. SEN
Case number: Appeal Civil 2709 of 1989

20 December 1996
Supreme Court
7 pages
SHRIJEE SALES CORPORATION & ANOTHER Vs UNION OF INDIA

Bench: N.P. SINGH,SUJATA V. MANOHAR
Case number: Appeal Civil 3000 of 1984

20 December 1996
Supreme Court
0 pages
NATHUNI YADAV AND ORS Vs STATE OF BIHAR AND ANR

Case number: Appeal (crl.) 194 of 1989

19 December 1996
Supreme Court
48 pages
MAFATLAL INDUSTRIES LTD. Vs U.O.I.

Bench: K.S. PARIPOORNAN
Case number: C.A. No.-003255-003255 / 1984
Diary number: 65753 / 1984
Advocates: Vs T. G. NARAYANAN NAIR

19 December 1996
Supreme Court
9 pages
ICHCHAPUR INDL. COOPERATIVE SOCIETY Vs COMPETENT AUTHORITY, ONGC

Bench: KULDIP SINGH,S. SAGHIR AHMAD
Case number: C.A. No.-016834-016834 / 1996
Diary number: 7907 / 1995
Advocates: Vs K. R. SASIPRABHU