Showing 27226 - 27240 of 41947 judgements
12 December 1996
Supreme Court
6 pages
M/S. COX & KINGS LTD. & ANR Vs SMT.CHANDER MALHOTRA

Bench: K. RAMASWAMY,S.B. MAJMUDAR,G.T. NANAVATI
Case number: Appeal (civil) 2702 of 1989

11 December 1996
Supreme Court
7 pages
MOHAN BIR SINGH CHAWLA Vs PUNJAB UNIVERSITY, CHANDIGARH

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: C.A. No.-015704-015704 / 1996
Diary number: 7389 / 1994

11 December 1996
Supreme Court
3 pages
STATE OF PUNJAB Vs SURINDER KUMAR

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-005060-005060 / 1991
Diary number: 73806 / 1991
Advocates: G. K. BANSAL Vs

11 December 1996
Supreme Court
5 pages
DMAI Vs

Bench: A.S. ANAND,K.T. THOMAS
Case number: Crl.A. No.-000509-000509 / 1991
Diary number: 79150 / 1991

11 December 1996
Supreme Court
71 pages
S. JAGANNATHAN Vs U.O.I. .

Bench: KULDIP SINGH,S. SAGHIR AHMAD.
Case number: W.P.(C) No.-000561-000561 / 1994
Diary number: 14293 / 1994
Advocates: K. R. RAJASEKARAN PILLAI Vs SINHA & DAS

11 December 1996
Supreme Court
11 pages
THAPAR INST. OF ENGG. & TECH. Vs STATE OF PUNJAB

Bench: KULDIP SINGH,S.C. AGRAWAL,B.P. JEEVAN REDDY
Case number: C.A. No.-015576-015576 / 1996
Diary number: 4347 / 1995
Advocates: Vs AJAY PAL

11 December 1996
Supreme Court
2 pages
PARBATI DEVI Vs PURNA PATRA & ORS.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 3336 of 1979

11 December 1996
Supreme Court
2 pages
VIKRAM SHITOLE & ANR. Vs THE M.P. STATE ROAD TRANSPORTCORPORATION & ORS.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 811 of 1986

11 December 1996
Supreme Court
2 pages
FARIDABAD COMPLEX ADMINISTRATION Vs YADU ETC.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 894 of 1996

11 December 1996
Supreme Court
3 pages
PATEL BHUDARBHAI MAGANBHAI & ANR. Vs PATEL KHEMABHAI AMBARAM & ORS.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 720 of 1986

11 December 1996
Supreme Court
3 pages
SMT. CHATRE WIDWO OFNAND RAM & ORS. Vs SAHAYAK SANCHALAK CHAKBANDI,MEERUT & ORS.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 669 of 1980

10 December 1996
Supreme Court
15 pages
M.C. MEHTA Vs STATE OF TAMIL NADU .

Bench: KULDIP SINGH,B.L. HANSARIA,S.B. MAJMUDAR
Case number: W.P.(C) No.-000465-000465 / 1986
Diary number: 65535 / 1986
Advocates: PETITIONER-IN-PERSON Vs ARVIND KUMAR SHARMA

10 December 1996
Supreme Court
9 pages
DMAI Vs

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: C.A. No.-000233-000235 / 1982
Diary number: 63592 / 1982

10 December 1996
Supreme Court
5 pages
PARAMJIT SINGH Vs STATE OF PUNJAB

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000635-000635 / 1996
Diary number: 76178 / 1996
Advocates: M. A. CHINNASAMY Vs

10 December 1996
Supreme Court
15 pages
M.C. MEHTA Vs STATE OF TAMIL NADU .

Bench: KULDIP SINGH,B.L. HANSARIA,S.B. MAJMUDAR
Case number: W.P.(C) No.-000465-000465 / 1986
Diary number: 65535 / 1986
Advocates: PETITIONER-IN-PERSON Vs ARVIND KUMAR SHARMA