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08 January 1997
Supreme Court 4 pages SUKHPALLALAL RAIRAMRUP SINGH & ORS. Vs STATE OF MADHYA PRADESH
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07 January 1997
Supreme Court 5 pages MGT. OF DANDAKARANYA PROJECT, KOREPUT Vs WORKMAN REP. THRO' REHABILITATION EMPLOY
Bench: S.C. AGRAWAL,G.B. PATTANAIK |
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07 January 1997
Supreme Court 4 pages MALKHAN SINGH Vs UNION OF INDIA
Bench: A.M. AHAMADI,SUJATA V. MANOHAR |
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07 January 1997
Supreme Court 8 pages MAHMOOD HASAN Vs STATE OF U.P. .
Bench: S.P. BHARUCHA,G.T. NANAVATI |
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07 January 1997
Supreme Court 10 pages CHEMICAL AND FIBRES OF INDIA LTD. COLLECTOR OF CENTRAL EXCI Vs UNION OF INDIA & ORS. M/S. J.K. SYNTHETICS LTD., KOTA NIRL
Bench: A.M. AHMADI,SUJATA V. MANOHAR |
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06 January 1997
Supreme Court 2 pages SITARAMACHANDRAYA (D) BY LRS. Vs GURURAJACHARYA (D) BY LRS.
Bench: K. RAMASWAMY,G.T. NANAVATI |
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06 January 1997
Supreme Court 6 pages T.L. MUDDUKRISHNA Vs LALITHA RAMACHANDRA RAO
Bench: K. RAMASWAMY,G.T. NANAVATI |
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06 January 1997
Supreme Court 2 pages DIRECTOR, ELEMENTARY EDN. Vs PRATAP KUMAR NAYAK
Bench: K. RAMASWAMY,G.T. NANAVATI |
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06 January 1997
Supreme Court 3 pages M.L. MUBARAK BASHA Vs MUNI NAIDU
Bench: K. RAMASWAMY,G.T. NANAVATI |
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06 January 1997
Supreme Court 24 pages FOOD CORPORATION OF INDIA ETC. ETC. Vs STATE OF KERALA
Bench: CJI,SUJATA V. MANOHAR,K. VENKATASWAMI |
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06 January 1997
Supreme Court 3 pages NATIONAL ORGANIC CHEMICAL INDUSTRIES LIMITED Vs COLLECTOR OF CENTRAL EXCISE, BOMBAY
Bench: S.P. BHARUCHA,K. VENKATASWAMI |
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03 January 1997
Supreme Court 2 pages THE BOARD OF MANAGEMENT OF C.S.T..EDUCATIONAL INSTITUTION & Vs A. RAGHUPATHY BHAT & ORS.
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03 January 1997
Supreme Court 2 pages THE BOARD OF MANAGEMENT OF C.S.T..EDUCATIONAL INSTITUTION & Vs A. RAGHUPATHY BHAT & ORS.
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31 December 1996
Supreme Court 7 pages ANGARKI CO-OPERATIVE HOUSING SOCIETY Vs STATE OF MAHARASHTRA .
Bench: KULDIP SINGH,S. SAGHIR AHMAD |
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31 December 1996
Supreme Court 3 pages U.O.I. Vs C.K. DHARAGUPTA .
Bench: KULDIP SINGH,S. SAGHIR AHMAD |