Judgements

N.D.M.C. Vs STATE OF PUNJAB ETC. ETC.

Bench: AHMADI A.M. (CJ),VERMA, J.S. (J) & AGRAWAL, S.C. (J),JEEVAN REDDY, B.P. (J) & ANAND, A.S. (J),HANSARIA B.L. (J) & SEN, S.C. (J),PARIPOORNAN, K.S.(J) & KIRPAL B.N. (J)
Case number: C.A. No.-001388-001390 / 1975
Diary number: 60378 / 1975

DMAI Vs

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: C.A. No.-001295-001296 / 1980
Diary number: 63045 / 1980

GOVT. OF TAMIL NADU Vs S. VEL RAJ

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-009385-009385 / 1995
Diary number: 2896 / 1995
Advocates: ARPUTHAM ARUNA AND CO Vs S. SRINIVASAN

MAFATLAL INDUSTRIES LTD. Vs U.O.I.

Bench: AHMADI A.M. (CJ),VERMA, J.S. (J) & AGRAWAL, S.C. (J),JEEVAN REDDY, B.P. (J) & ANAND, A.S. (J),HANSARIA B.L. (J) & SEN, S.C. (J),PARIPOORNAN, K.S.(J) & KIRPAL B.N. (J)
Case number: C.A. No.-003255-003255 / 1984
Diary number: 65753 / 1984
Advocates: Vs T. G. NARAYANAN NAIR

N.D.M.C. Vs STATE OF PUNJAB ETC. ETC.

Bench: AHMADI A.M. (CJ),VERMA, J.S. (J) & AGRAWAL, S.C. (J),JEEVAN REDDY, B.P. (J) & ANAND, A.S. (J),HANSARIA B.L. (J) & SEN, S.C. (J),PARIPOORNAN, K.S.(J) & KIRPAL B.N. (J)
Case number: C.A. No.-001388-001390 / 1975
Diary number: 60378 / 1975

MAFATLAL INDUSTRIES LTD. Vs U.O.I.

Bench: AHMADI A.M. (CJ),VERMA, J.S. (J) & AGRAWAL, S.C. (J),JEEVAN REDDY, B.P. (J) & ANAND, A.S. (J),HANSARIA B.L. (J) & SEN, S.C. (J),PARIPOORNAN, K.S.(J) & KIRPAL B.N. (J)
Case number: C.A. No.-003255-003255 / 1984
Diary number: 65753 / 1984
Advocates: Vs T. G. NARAYANAN NAIR

SECY. TO GOVT. AND OTHERS Vs A.C.J. BRITTO

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: Appeal Civil 4187 of 1994

MAFATALAL INDUSTRIES LTD. ETC. ETC. Vs UNION OF INDIA ETC. ETC.

GANGABAI WD/O GOPALDAS MOHATA Vs FULCHAND

Case number: C.A. No.-016835-016835 / 1996
Diary number: 7532 / 1995

NEW DELHI MUNICIPAL CORPORATION ETC. Vs STATE OF PUNJAB ETC.ETC.

Bench: B.P. JEEVAN REDDY, A.S. ANAND, SUBHAS C.SEN, K.S.PAARIPOORNAN, B.N. KIRPAL

NET RAJ SINGH Vs STATE OF M.P.

Case number: Crl.A. No.-000617-000617 / 1992
Diary number: 84044 / 1992

ICHCHAPUR INDUSTRIALCO-OPERATIVE SOCIETY LTD. Vs THE COMPETENT AUTHORITY, OIL & NATURAL GAS COMMISSION & ANR

M.C.MEHTA Vs UNION OF INDIA .

Case number: W.P.(C) No.-003727-003727 / 1985
Diary number: 63997 / 1985
Advocates: PETITIONER-IN-PERSON Vs A. SUBHASHINI

LILLY KURIAN Vs THE UNIVERSITY APPELLATE TRIBUNAL AND ORS.

M.C.MEHTA Vs UNION OF INDIA .

Bench: KULDIP SINGH,S. SAGHIR AHMAD
Case number: W.P.(C) No.-003727-003727 / 1985
Diary number: 63997 / 1985
Advocates: PETITIONER-IN-PERSON Vs A. SUBHASHINI