Showing 27196 - 27210 of 41947 judgements
17 December 1996
Supreme Court
4 pages
RAM GANESH TRIPATHI Vs STATE OF U.P.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-016750-016750 / 1996
Diary number: 966 / 1996
Advocates: Vs V. J. FRANCIS

17 December 1996
Supreme Court
4 pages
CANARA BANK Vs OFFICIAL ASSISGNEE, MADRAS

Bench: G.K. RAY,B.L. HANSARIA
Case number: C.A. No.-016778-016780 / 1996
Diary number: 17692 / 1995

17 December 1996
Supreme Court
4 pages
U O I Vs P. JAGDISH

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-016736-016736 / 1996
Diary number: 12213 / 1995

17 December 1996
Supreme Court
4 pages
HUDA Vs RANJAN DHAMINA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-016737-016737 / 1996
Diary number: 78672 / 1996
Advocates: Vs URMILA SIRUR

17 December 1996
Supreme Court
7 pages
ASIA FOUNDATION & CONSTRUCTION Vs TRAFALGAR HOUSE CONSTRUCTION(L) LTD. & ORS.

17 December 1996
Supreme Court
3 pages
SANWAT SINGH Vs ZAIL SINGH & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 922 of 1986

17 December 1996
Supreme Court
5 pages
KUNJI RAMANSTATE OF RAJASTHAN Vs KUNJI RAMANSTATE OF RAJASTHAN AND ANR.

17 December 1996
Supreme Court
3 pages
STATE OF PUNJAB & ORS. Vs MOHINDER SINGH CHAWLA ETC.

17 December 1996
Supreme Court
2 pages
STATE OF U.P. Vs SHER SINGH & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 1350 of 1986

17 December 1996
Supreme Court
4 pages
M/S PSI DATA SYSTEMS LTD. Vs COLLECTOR OF CENTRAL EXCISE

Bench: S.P. BHARUCHA,S.B. SEN
Case number: Appeal Civil 491 of 1989

16 December 1996
Supreme Court
2 pages
P. THAMPAN Vs STATE OF KERALA

Bench: K. RAMASWAMY,G,T. NANAVATI
Case number: C.A. No.-016982-016982 / 1996
Diary number: 78739 / 1996
Advocates: Vs P. K. MANOHAR

16 December 1996
Supreme Court
5 pages
BALBIR CHAND Vs F.C.I. OF INDIA LTD

Bench: K. RAHASWAMY,G.T. NANAVATI
Case number: SLP(C) No.-023981-023981 / 1996
Diary number: 72798 / 1996

16 December 1996
Supreme Court
7 pages
VICE-CHANCELLOR, UNIVERSITY OF ALLAHABAD Vs ANAND PRAKASH MISHRA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-016988-016988 / 1996
Diary number: 78744 / 1996

16 December 1996
Supreme Court
20 pages
ASHWANI KUMAR Vs STATE OF BIHAR

Bench: S.B. MAJMUDAR,SUJATA V. MANOHAR
Case number: C.A. No.-010758-010759 / 1995
Diary number: 11252 / 1994
Advocates: SUNIL KUMAR VERMA Vs GOPAL SINGH

16 December 1996
Supreme Court
6 pages
UNION OF INDIA & ORS. Vs N.R. BANERJEE & ORS.