Judgements

D.STEPHEN JOSEPH Vs UNION OF INDIA

Bench: G.N. RAY,G.B. PATTANAIK
Case number: C.A. No.-003118-003118 / 1997
Diary number: 14635 / 1993
Advocates: Vs V. G. PRAGASAM

K.K. SHARMA Vs KULWANT SINGH

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003431-003431 / 1997
Diary number: 79450 / 1996

K. JAYAMOHAN Vs STATE OF KERALA

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003384-003384 / 1997
Diary number: 79446 / 1996

V.GANGARAM Vs REGIONAL JOINT DIRECTOR .

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003297-003297 / 1997
Diary number: 79433 / 1996

THE STATE OF PUNJAB AND ORS. Vs MANOHAR LAL MIRCHEA

Bench: K. RAMASWAMY,G.T. NANAVATI,K.VENKATASWAMI
Case number: Appeal Civil 3095 of 1997

KARUNA RAM MEDHI & ORS. Vs KAMAKHYA PRASAD BARUAH & ANR.

Bench: K. RAMASWAMY,G.T. NANAVATI,K.VENKATASWAMI

M/S AMALGAMATION PVT. LTD. Vs COMMISSIONER OF INCOME TAX,MADRAS

Bench: S.C. AGRAWAL,K.S. PARIPOORNAN

KAPTAN SINGH Vs STATE OF M.P.

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000460-000460 / 1997
Diary number: 79394 / 1996

Vs

Bench: K.S. PARIPOORNAN,K. VENKATASWAMI,B.N. KIRPAL
Case number: /
Diary number: 63032 / 1980

HARYANA STATE ELEC. BOARD Vs KC GAMBHIR

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-002986-002986 / 1997
Diary number: 630 / 1997
Advocates: Vs ATTAR SINGH

NARBDESHWAR TIWARY, DWARIKANATH TIWARY, MITHILESH UPADHYAY Vs STATE OF BIHAR

M/S MODERN TAILORING HALL Vs SHRI H.S. VENKUSA & ORS.

DMAI Vs

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000182-000182 / 1990
Diary number: 76031 / 1990
Advocates: A. SUBBA RAO Vs

UNION OF INDIA AND OTHERS Vs MAKHAN CHANDRA ROY

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: Appeal Civil 10608 of 1995

BINDESHWAARY CHOUDHARY Vs AJAY KUMAR

Bench: S.C. AGRAWAL,D.P. WADHWA
Case number: C.A. No.-002807-002808 / 1997
Diary number: 10604 / 1994