Judgements

SHRI ABHEY RAM (DEAD) BY LRS. Vs UNION OF INDIA & ORS..

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-003358-003358 / 1997
Diary number: 70282 / 1987
Advocates: Vs SAHARYA & CO.

HINDUSTAN STEELWORKS CONSTRN. Vs STATE OF KERALA

Bench: G.N. RAY,G.T. NANAVATI
Case number: C.A. No.-002832-002832 / 1997
Diary number: 3296 / 1996
Advocates: Vs C. N. SREE KUMAR

M/S. CHILLIES EXPORTS HOUSE LTD. Vs COMMISSIONER OF INCOME TAX

Bench: S.C. AGRAWAL,K.S. PARIPOORNAN
Case number: Appeal Civil 3637 of 1983

DEONARAYAN SINGH & ORS. Vs THE COMMISSIONER OF BHAGALPUR & ORS.

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: Appeal Civil 4657 of 1984

UNION OF INDIA Vs GURBACHAN SINGH .

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-008502-008524 / 1994
Diary number: 75332 / 1994
Advocates: SUSHMA SURI Vs

STATE OF HARYANA Vs RAICHAND JAIN .

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003236-003239 / 1997
Diary number: 76469 / 1994

MAHARASHTRA PUBLIC SERVICE COMMN. Vs BHANUMATI P RATHOD

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003142-003142 / 1997
Diary number: 645 / 1997

HARYANA STATE ELEC BOARD Vs MAHA SINGH

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003137-003137 / 1997
Diary number: 3905 / 1997

STATE OF ORISSA Vs NIRANJAN NAYAK

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003179-003179 / 1997
Diary number: 79423 / 1996

LAND ACQ. OFFICER & SUB COLLECTOR GADWAL Vs SREELATHA BHOOPAL

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003147-003147 / 1997
Diary number: 1719 / 1997

HUDA Vs NALINI AGGARWAL

Bench: K. RAMASWMAY,D.P. WADHWA
Case number: C.A. No.-003143-003143 / 1997
Diary number: 61758 / 1997

GOVT. OF TAMILNADU Vs K. RAJARAM APPASAMY

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003138-003140 / 1997
Diary number: 79700 / 1996
Advocates: Vs S. RAJAPPA

BERHAMPUR UNIVERSITY Vs SAILABALA PADHI

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003146-003146 / 1997
Diary number: 21442 / 1996
Advocates: Vs BHARAT SANGAL

SENIOR REGIONAL MANAGER, FOOD CORPN. OF INDIA, CALCUTTA. Vs TULSI DAS BAURI & ORS.

KULDIP CHAND Vs ADVOCATE GENL. TO GOVT OF H P

Bench: A.S. ANAND,K.T. THOMAS
Case number: C.A. No.-005178-005178 / 1997
Diary number: 77383 / 1996
Advocates: E. C. AGRAWALA Vs NARESH K. SHARMA