Showing 26596 - 26610 of 41947 judgements
02 May 1997
Supreme Court
3 pages
SATBIR SINGH Vs STATE OF HARYANA & ANR.

Bench: J.S. VERMA,SUJATA V. MANOHAR
Case number: Appeal Civil 2652 of 1997

01 May 1997
Supreme Court
0 pages
RAMADAS MOTOR TPT LTD Vs TADI ADHINARAYANA REDDY

Case number: C.A. No.-003155-003155 / 1997
Diary number: 79418 / 1996
Advocates: Vs B. SUNITA RAO

01 May 1997
Supreme Court
0 pages
GAINDA RAM Vs M.C.D. .

Case number: W.P.(C) No.-001699-001699 / 1987
Diary number: 61421 / 1987
Advocates: K. N. RAI Vs INDRA SAWHNEY

01 May 1997
Supreme Court
4 pages
RAJ PAL VERMA Vs CHANCELLOR OF MEERUT UNIVERSITY

Bench: K. RAMASWAMY,S. SAGHIRAHMAD,G.B. PATTANAIK
Case number: C.A. No.-003693-003693 / 1997
Diary number: 10588 / 1995

01 May 1997
Supreme Court
3 pages
KRISHAN Vs STATE OF HARYANA

Bench: M.K. MUKHERJEE,K. VENKATASWAMI
Case number: Crl.A. No.-000091-000091 / 1997
Diary number: 79688 / 1996
Advocates: Vs PREM MALHOTRA

01 May 1997
Supreme Court
2 pages
AGAUTA SUGAR & CHEMICALS Vs STATE OF UP

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-003512-003513 / 1997
Diary number: 5579 / 1997
Advocates: PUNIT DUTT TYAGI Vs PRADEEP MISRA

01 May 1997
Supreme Court
2 pages
ASHOK PAPER MILLS KAMGAR UNION Vs UNION OF INDIA

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: W.P.(C) No.-000174-000174 / 1991
Diary number: 60063 / 1991
Advocates: PETITIONER-IN-PERSON Vs D. BHARATHI REDDY

01 May 1997
Supreme Court
2 pages
ANAMIKA CHAWLA Vs METROPOLITAN MAGISTRATE AND ORS.

30 April 1997
Supreme Court
1 pages
HIGH COURT OF JUDICATURE AT BOMBAY Vs SHIRISHKUMAR RANGRAO PATIL

Bench: D.P. WADHWA
Case number: C.A. No.-009894-009894 / 1996
Diary number: 78821 / 1996
Advocates: Vs W. C. CHOPRA

30 April 1997
Supreme Court
5 pages
MEHARBAN Vs STATE OF U.P.

Bench: K. RAMASWMAY,S. SAGHIR AHMAD,G. B. PATTANAIK
Case number: C.A. No.-008196-008196 / 1995
Diary number: 11560 / 1995
Advocates: SUNIL KUMAR JAIN Vs

30 April 1997
Supreme Court
12 pages
HIGH COURT OF JUDICATURE AT BOMBAY Vs SHIRISHKUMAR RANGRAO PATIL

Bench: K. RAMASWAMY
Case number: C.A. No.-009894-009894 / 1996
Diary number: 78821 / 1996
Advocates: Vs W. C. CHOPRA

30 April 1997
Supreme Court
3 pages
SMT. SUJATA MUKHERJEE Vs PRASHANT KUMAR MUKHERJEE

Bench: G.N. RAY,G.T. NANAVATI
Case number: Appeal (crl.) 46 of 1991

29 April 1997
Supreme Court
0 pages
STATE OF M P Vs MAHESH KUMAR

Case number: C.A. No.-003573-003573 / 1997
Diary number: 79461 / 1996

29 April 1997
Supreme Court
0 pages
UNION OF INDIA Vs S.AJIT SINGH

Case number: C.A. No.-003695-003695 / 1997
Diary number: 70284 / 1987

29 April 1997
Supreme Court
4 pages
U.O.I. Vs MANGATU RAM

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G. B. PATTANAIK
Case number: C.A. No.-003816-003816 / 1997
Diary number: 17013 / 1994