Showing 26611 - 26625 of 41947 judgements
29 April 1997
Supreme Court
6 pages
Vs

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: /
Diary number: 1 / 9098

29 April 1997
Supreme Court
7 pages
SPECIAL DY. COLLECTOR Vs KURRA SAMBASIVA RAO

Bench: K. RAMASWAMY,S. SAGHIRAHMAD,G.B. PATTANAIK
Case number: C.A. No.-003697-003794 / 1997
Diary number: 982 / 1995

29 April 1997
Supreme Court
1 pages
UNION OF INDIA Vs RIISAL SINGH

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-003572-003572 / 1997
Diary number: 4733 / 1994
Advocates: Vs ARPUTHAM ARUNA AND CO

29 April 1997
Supreme Court
2 pages
D-BLOCK ASHOK NAGAR (SAHIBABAD) PLOT Vs STATE OF U P

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-003571-003571 / 1997
Diary number: 79733 / 1996
Advocates: Vs P. K. JAIN

29 April 1997
Supreme Court
2 pages
BALO YADAV AND OTHERS Vs STATE OF BIHAR

Bench: G.N. RAY,K.T. THOMAS
Case number: Appeal Criminal 324 of 1987

29 April 1997
Supreme Court
7 pages
UNION OF INDIA , MOHANAN , P.I. MOHD. IQBAL & OTHERS Vs UNION OF INDIA & OTHERS P. SATHIKUMARANA NAIR & OTHERS

29 April 1997
Supreme Court
4 pages
DAULAT RAM Vs STATE OF PUNJAB

Bench: MADAN MOHAN PUNCHHI,K.S. PARIPOORNAN
Case number: Appeal (crl.) 489 of 1989

29 April 1997
Supreme Court
5 pages
THE AHMEDABAD ADVANCE MILLS LTD., MIHIR TEXTILE LTD. Vs COLLECTOR OF CUSTOMS, BOMBAY

28 April 1997
Supreme Court
0 pages
ANUJ MAHESHWARI Vs RAMESH YADAV

Bench: S.P. BHARUCHA,M. JAGANNADHA RAO
Case number: CONMT.PET.(C) No.-000589-000589 / 1996
Diary number: 80532 / 1996
Advocates: Vs M. C. DHINGRA

28 April 1997
Supreme Court
2 pages
A.P.STATE ROAD TRANSPORT CORPN. Vs P.VENKAIAH

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003404-003404 / 1997
Diary number: 76470 / 1994
Advocates: Vs C. K. SUCHARITA

28 April 1997
Supreme Court
25 pages
KUMARI MADHURI PATIL Vs ADDL.COMNR.,TRIBAL DEV.THANE .

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-005854-005854 / 1994
Diary number: 88785 / 1993
Advocates: Vs MUKESH K. GIRI

28 April 1997
Supreme Court
2 pages
GOVT. OF A P Vs B. ASHOK KUMAR

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003510-003510 / 1997
Diary number: 61766 / 1997
Advocates: Vs S.. UDAYA KUMAR SAGAR

25 April 1997
Supreme Court
10 pages
D.V. SHANMUGHAM Vs STATE OF A.P.

Bench: G.N. RAY,G.R. PATTANAIK
Case number: Crl.A. No.-000647-000647 / 1994
Diary number: 10806 / 1994
Advocates: Vs GUNTUR PRABHAKAR

25 April 1997
Supreme Court
4 pages
STATE OF PUNJAB Vs JUSTICE S.S. DEWAN(RETD.C.J.) .

Bench: K. RAMASWAMY,G.T. NANAVATI,K.VENKATASWAMI
Case number: C.A. No.-000506-000506 / 1992
Diary number: 69948 / 1992

25 April 1997
Supreme Court
3 pages
RAM RATI Vs SAROJ DEVI

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003678-003678 / 1997
Diary number: 20359 / 1996