Showing 26671 - 26685 of 41947 judgements
09 April 1997
Supreme Court
3 pages
SREE NARAYANA DHARMASANGHOM TRUST Vs SWAMI PRAKASANANDA

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003013-003013 / 1997
Diary number: 79404 / 1996
Advocates: Vs REVATHY RAGHAVAN

09 April 1997
Supreme Court
9 pages
HIGH COURT OF JUDICATURE AT BOMBAY Vs UDAYSINGH

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-009506-009506 / 1996
Diary number: 78823 / 1996

09 April 1997
Supreme Court
7 pages
PUNJAB STATE COOP SUPPLY & MAR.FED.LTD. Vs AULAKH B.S. .

Bench: S.C. AGRAWAL,S. SAGHIR AHMAD
Case number: C.A. No.-005646-005646 / 1994
Diary number: 75629 / 1994

09 April 1997
Supreme Court
6 pages
PREM NATH SHARMA Vs STATE OF U.P.

Bench: CJI,J.S. VERMA,B.N. KIRPAL
Case number: C.A. No.-014748-014749 / 1996
Diary number: 76275 / 1996
Advocates: NANDINI GORE Vs

09 April 1997
Supreme Court
3 pages
SHRI CHAMBA SINGH Vs STATE OF PUNJAB & ORS.

Bench: SUJATA V. MANOHAR,V.N. KHARE
Case number: Appeal (civil) 1799 of 1990

09 April 1997
Supreme Court
2 pages
UNION OF INDIA & ANR. Vs T. SUNDARARAMAN & ORS.

Bench: SUJATA V. MANOHAR,V.N. KHARE
Case number: Appeal (civil) 44 of 1990

09 April 1997
Supreme Court
3 pages
ANSUYABEN KANTILAL BHATT Vs RASHIKLAL MANILAL SHAH & ANR.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 2104 of 1977

09 April 1997
Supreme Court
9 pages
UNION OF INDIA Vs C.RAMA SWAMY AND ORS.

Bench: J.S. VERMA,B.N. KIRPAL
Case number: Appeal Civil 12087 of 1996

08 April 1997
Supreme Court
0 pages
ACHUTANANDA BAIDYA Vs PRAFULLYA KUMAR GAYEN AND ORS.

Case number: Appeal (civil) 1009-1019 of 1987

08 April 1997
Supreme Court
2 pages
SMT. ANITA Vs STATE OF MADHYA PRADESH

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000400-000400 / 1997
Diary number: 79360 / 1996
Advocates: Vs RAJESH

08 April 1997
Supreme Court
10 pages
STATE OF TAMILNADU Vs M.R. ALAGAPPAN

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-004684-004685 / 1994
Diary number: 72248 / 1994
Advocates: Vs PARMANAND GAUR

08 April 1997
Supreme Court
2 pages
SPECIAL LAND AQN. OFFICER KHEDA Vs VASUDEV CHANDRASHANKER & ANR ETC.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-002852-002877 / 1997
Diary number: 79387 / 1996
Advocates: Vs J. S. WAD

08 April 1997
Supreme Court
7 pages
PHYSICAL RESEARCH LABORATORY Vs K.G. SHARMA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002663-002663 / 1997
Diary number: 84716 / 1992

08 April 1997
Supreme Court
5 pages
DMAI Vs

Bench: SUHAS C. SEN,K.T. THOMAS
Case number: C.A. No.-004052-004053 / 1988
Diary number: 70520 / 1988

07 April 1997
Supreme Court
0 pages
SECTOR-6 BAHADURGARH PLOT HOLDERS ASSN. Vs STATE OF HARYNA

Case number: CONMT.PET.(C) No.-000577-000577 / 1996
Diary number: 78811 / 1996
Advocates: Vs HEMANTIKA WAHI