Showing 26656 - 26670 of 41947 judgements
11 April 1997
Supreme Court
2 pages
DINESH MATHUR Vs O.P. ARORA

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003004-003004 / 1997
Diary number: 19066 / 1995
Advocates: Vs ASHOK K. MAHAJAN

11 April 1997
Supreme Court
4 pages
INTERNATIONAL AIRPORT ATY.EMPL.UNION&ANR Vs INTERNATIONAL AIRPORTS ATY.OF INDIA &ORS

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-002987-002989 / 1997
Diary number: 79766 / 1996

11 April 1997
Supreme Court
2 pages
DURGA DEVI Vs STATE OF H.P. .

Bench: A.S. ANAND,K.T. THOMAS
Case number: C.A. No.-002744-002744 / 1997
Diary number: 89582 / 1993
Advocates: Vs P. D. SHARMA

11 April 1997
Supreme Court
2 pages
STATE OF U.P. Vs LAKHAN .

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Crl.A. No.-000461-000462 / 1997
Diary number: 84718 / 1992

11 April 1997
Supreme Court
3 pages
LAXMIKANT Vs U O I

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003000-003000 / 1997
Diary number: 79399 / 1996

11 April 1997
Supreme Court
6 pages
DMAI Vs

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-001739-001740 / 1981
Diary number: 63489 / 1981

11 April 1997
Supreme Court
6 pages
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs A.N.LAHIRI

Bench: S.B. MAJUMDAR,M. JAGANNADHA RAO.
Case number: C.A. No.-005798-005798 / 1994
Diary number: 5810 / 1994
Advocates: MADHU SIKRI Vs SURYA KANT

10 April 1997
Supreme Court
4 pages
MAHENDRA RAGHUNATHDAS GUPTA Vs VISHVANATH BHIKAJI MOGUL &ORS

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-014993-014993 / 1996
Diary number: 76268 / 1996
Advocates: MANIK KARANJAWALA Vs

10 April 1997
Supreme Court
2 pages
THE UNION OF INDIA & ORS. Vs SHRI GURU CHARAN DASS

Bench: K. RAMASWAMY,D.P WADHWA
Case number: Appeal (civil) 676 of 1988

10 April 1997
Supreme Court
2 pages
STATE OF BIHAR Vs KUMAR PROMOD NARAIN SINGH & ORS.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 1607 of 1987

10 April 1997
Supreme Court
2 pages
STATE OF BIHAR Vs KAUSHAL KISHORE SINGH & ORS.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 1606 of 1987

10 April 1997
Supreme Court
2 pages
PUNJAB STATE CIVIL SUPPLIES CORPN. Vs NARINDER SINGH NIRDOSH

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 273 of 1988

10 April 1997
Supreme Court
2 pages
SH. J.P.S. SAROHA & ANR. Vs UNION OF INDIA & ANR.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: Appeal (civil) 1239 of 1987

10 April 1997
Supreme Court
9 pages
CANTONMENT BOARD, MHOW, SAUGOR & ANOTHER Vs M.P STATE ROAD TRANSPORT CORPN,REWA TRANSPORT SERVICES, REW

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Appeal Civil 3657 of 1987

09 April 1997
Supreme Court
3 pages
R.C.TIWARI Vs M.P. STATE CO-OP. MRKG. FEDR. LTD .

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: 9999 No.-009143-009143 / 1997
Diary number: 4035 / 1997