Showing 26581 - 26595 of 41947 judgements
05 May 1997
Supreme Court
2 pages
ASHIS KR HAZRA Vs RUBI PARK COOP HSNG SOCIETY

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: SLP(C) No.-011257-011257 / 1997
Diary number: 5442 / 1997

05 May 1997
Supreme Court
5 pages
M/S. BALAJI ENTERPRISES, MADRAS Vs THE COLLECTOR OF CENTRAL EXCISE. MADRAS

Bench: S.P. BHARUCHA,SUHAS C. SEN
Case number: Appeal Civil 1403 of 1987

02 May 1997
Supreme Court
3 pages
POST GRADUATE INSTT.OF MED.EDU.&RESEARCH Vs K.L. NARASIMHAN

Bench: G.B. PATTANAIK
Case number: C.A. No.-003174-003174 / 1997
Diary number: 84720 / 1992

02 May 1997
Supreme Court
4 pages
MUKUND Vs GOVT. OF M.P.

Bench: M. K. MUKHERJEE,S. SAGHIR AHMAD
Case number: Crl.A. No.-000676-000677 / 1996
Diary number: 78852 / 1996

02 May 1997
Supreme Court
2 pages
DEVI SINGH Vs STATE OF HARYANA

Bench: K. RAMASWAMY,K.T. THOMAS
Case number: R.P.(C) No.-001344-001344 / 1996
Diary number: 73858 / 1996
Advocates: Vs C. L. SAHU

02 May 1997
Supreme Court
2 pages
RATAN KAUR Vs U O I

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003639-003639 / 1997
Diary number: 2114 / 1996
Advocates: Vs D. S. MAHRA

02 May 1997
Supreme Court
8 pages
STATE OF U.P. Vs C.L. AGRAWAL

Bench: VERMA, JAGDISH SARAN (CJI),PUNCHHI, M.M.,AGRAWAL, S.C. (J),ANAND, A.S. (J),BHARUCHA S.P. (J)
Case number: C.A. No.-010568-010568 / 1996
Diary number: 16535 / 1995
Advocates: Vs PRADEEP MISRA

02 May 1997
Supreme Court
2 pages
KASHINATH KHER Vs DINESH KUMAR DHAGAT .

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: CONMT.PET.(C) No.-000207-000208 / 1997
Diary number: 3819 / 1997
Advocates: Vs R. N. KESWANI

02 May 1997
Supreme Court
2 pages
GANGANAGAR URBAN COOP. BANK Vs PRESCRIBED AUTHORITY

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003616-003616 / 1997
Diary number: 79479 / 1996

02 May 1997
Supreme Court
18 pages
DR. ASHOK Vs UNION OF INDIA .

Bench: S.C. AGRAWAL,G.B. PATTANAIK
Case number: W.P.(C) No.-001094-001094 / 1988
Diary number: 61241 / 1988
Advocates: NAFIS A. SIDDIQUI Vs C. V. SUBBA RAO

02 May 1997
Supreme Court
8 pages
STATE OF U.P. Vs C.L. AGRAWAL

Bench: JAGDISH SARAN VERMA CJI,M.M.PUNCHHI,S.C.AGRAWAL,A.S.ANAND,S.P.BHARUCHA
Case number: C.A. No.-010568-010568 / 1996
Diary number: 16535 / 1995
Advocates: Vs PRADEEP MISRA

02 May 1997
Supreme Court
4 pages
ROHTAS & ANR. Vs STATE OF U.P.

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Appeal Criminal 238 of 1990

02 May 1997
Supreme Court
1 pages
POST GRADUATE INSTITUTE OFMEDICAL EDUCATION & RESEARCH ETC. Vs K.L. NARASIMHAN & ANR. ETC.

02 May 1997
Supreme Court
18 pages
POST GRADUATE INSTITUTE OFMEDICAL EDUCATION & RESEARCH ETC. Vs K.L.NARASIMHAN & ANR. ETC.

02 May 1997
Supreme Court
1 pages
THE EXECUTIVE ENGINEER(STATE OF KARNATAKA) Vs K. SOMASETTY & ORS.