Judgements

UNION OF INDIA & ANR. Vs DELHI CLOTH & GENERAL MILLS CO. LTD. & ANR.

Bench: S.P. BHARUCHA,S.C. SEN,M. JAGANNADHA RAO
Case number: Appeal Civil 2062 of 1979

ILAC LIMITED Vs COLLECTOR OF CENTRAL EXCISE

UNION OF INDIA & ANR. Vs DELHI CLOTH & GENERAL MILLS CO. LTD. & ANR.

SUDHIR VISHNU PANVALKAR Vs BANK OF INDIA

Bench: CJI,S. P. KURDUKAR
Case number: Appeal Civil 1860 of 1986

R.C. PATUCK Vs FATIMA A. KINDASA & ORS.

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: Special Leave Petition (Criminal) 2887 of 1996

RAZAKALI KHURESHI SANDHI Vs STATE OF GUJARAT

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000743-000743 / 1996
Diary number: 76477 / 1996
Advocates: Vs HEMANTIKA WAHI

DMAI Vs

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000174-000176 / 1990
Diary number: 75865 / 1990

R. VARADARAJAN Vs THIRUMANGAI NAIDU .

Bench: K. RAMASWAMY,D. P. WADHWA
Case number: C.A. No.-003640-003640 / 1997
Diary number: 79482 / 1996
Advocates: Vs A. V. RANGAM

TATA ENGG. & LOCOMOTIVE CO LTD Vs GAJANAN Y. MANDREKAR

Bench: K. RAMASWAMY,D. P. WADHWA
Case number: C.A. No.-003620-003620 / 1997
Diary number: 873 / 1997
Advocates: Vs SHEELA GOEL

STATE OF PUNJAB Vs BAKSHISH SINGH

Bench: K. RAMASWAMY,D.P. WADHWA.
Case number: C.A. No.-004212-004212 / 1997
Diary number: 1026 / 1997
Advocates: Vs SHAKEEL AHMED

STATE OF KERALA Vs M. BHASKARAN PILLAI

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003628-003628 / 1997
Diary number: 84732 / 1992
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

LOKSHIKISHAN P MANDAL Vs RAJENDRA KUMAR A MAHALLE

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003619-003619 / 1997
Diary number: 3915 / 1997

AGRL.PRODUCE MKT.COMMITTEE GONDAL&ORS Vs GIRDHARBHAI R CHHANIYARA

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003618-003618 / 1997
Diary number: 1801 / 1997
Advocates: Vs HARESH RAICHURA

YALAMANCHI RANGA RAO Vs STATE OF ORISSA .

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003614-003614 / 1997
Diary number: 89589 / 1993

DMAI Vs

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000174-000176 / 1990
Diary number: 75865 / 1990