Judgements

U O I Vs RABIA BIKANER

Bench: K. RAMASWAMY,D.P. WADHWA.
Case number: C.A. No.-004373-004373 / 1997
Diary number: 2096 / 1997
Advocates: Vs DEBA PRASAD MUKHERJEE

BALWANT SINGH & ANR. ETC. Vs DAULAT SINGH (DEAD) BY L.RS. &ORS.

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: Appeal Civil 2295 of 1984

K. L. RATHEE Vs UNION OF INDIA & ORS.

Bench: S.C. AGRAWAL,SUHAS C. SEN.
Case number: Writ Petition (Civil) 15434 of 1984

THE MANAGING DIRECTOR, HARYANA SEEDS DEVELOPMENT CORPN. LTD Vs THE PRESIDING OFFICER & ANR.

SHANTI DEVI Vs STATE OF UP

Bench: K.S. PARIPOORNAN,K. VENKATASWAMI,B.N. KIRPAL
Case number: C.A. No.-006240-006240 / 1997
Diary number: 9343 / 1997

DMAI Vs

Case number: TAX.REF.CASE(C) No.-000009-000010 / 1986
Diary number: 69268 / 1986
Advocates: B. KRISHNA PRASAD Vs

STATE OF HARYANA & ANR. Vs RAM CHANDER .

Bench: S. B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-002450-002450 / 1995
Diary number: 4222 / 1994
Advocates: PREM MALHOTRA Vs BALBIR SINGH GUPTA

K SHANTHARAJ Vs M L NAGARAJ

Bench: K. RAMASWAMY,D.P. WADHWA.
Case number: C.A. No.-004271-004273 / 1997
Diary number: 7920 / 1997
Advocates: Vs E. C. VIDYA SAGAR

SURJIT SINGH Vs U O I

Bench: K. RAMASWAMY,D.P.WADHWA.
Case number: C.A. No.-003641-003642 / 1997
Diary number: 79761 / 1996

DIAMOND PLASTIC INDS. Vs GOVT OF A.P.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-003629-003629 / 1997
Diary number: 11200 / 1994
Advocates: Vs A. T. M. SAMPATH

VICTORIA Vs K V NAIK

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: SLP(C) No.-010014-010014 / 1997
Diary number: 7865 / 1997

STEEL AUTHORITY OF INDIA LTD Vs LIFE INSURANCE CORPORATION OF INDIA &ORS

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: SLP(C) No.-009984-009984 / 1997
Diary number: 7101 / 1997

MOHD. SWALEH Vs U O I

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-004412-004412 / 1996
Diary number: 11497 / 1995
Advocates: SUSHIL KUMAR JAIN Vs ANIL KATIYAR

IDL CHEMICALS LIMITED Vs THE COLLECTOR OF CENTRAL EXCISE

Bench: SUHAS C. SEN,K.T. THOMAS
Case number: Appeal Civil 439 of 1989

Vs

Case number: /
Diary number: 70482 / 1987