Showing 26536 - 26550 of 41947 judgements
09 May 1997
Supreme Court
0 pages
A.S. NARAYANA DEEKSHITULU Vs STATE OF ANDHRA PRADESH .

Case number: W.P.(C) No.-000638-000638 / 1987
Diary number: 66945 / 1987
Advocates: K. RAM KUMAR Vs

09 May 1997
Supreme Court
0 pages
A.S. NARAYANA DEEKSHITULU Vs STATE OF ANDHRA PRADESH .

Case number: W.P.(C) No.-000638-000638 / 1987
Diary number: 66945 / 1987
Advocates: K. RAM KUMAR Vs

09 May 1997
Supreme Court
0 pages
A.S. NARAYANA DEEKSHITULU Vs STATE OF ANDHRA PRADESH .

Case number: W.P.(C) No.-000638-000638 / 1987
Diary number: 66945 / 1987
Advocates: K. RAM KUMAR Vs

09 May 1997
Supreme Court
0 pages
DIVI KODANDA RAMA SARMA Vs STATE OF ANDHRA PRADESH

Case number: W.P.(C) No.-000696-000696 / 1987
Diary number: 61359 / 1987
Advocates: B. KANTA RAO Vs K. RAM KUMAR

09 May 1997
Supreme Court
0 pages
M.G. CHARY AND ORS. Vs GOVERNMENT OF ANDHRA PRADESH AND ORS.

Case number: Transfer Case (civil) 175 of 1988

08 May 1997
Supreme Court
4 pages
DMAI Vs

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000183-000185 / 1990
Diary number: 76128 / 1990

08 May 1997
Supreme Court
4 pages
U O I Vs CHAIN SINGH

Bench: K. RAMASWAMY,K.S. PARIPOORNAM
Case number: C.A. No.-003568-003568 / 1997
Diary number: 79460 / 1996

08 May 1997
Supreme Court
2 pages
ADIKANDA SETHI Vs PALANI SWAMI SARAN TRANSPORTS

Bench: K. RAMASWAMY,K.S. PARIPOORNAM.
Case number: C.A. No.-003567-003567 / 1997
Diary number: 12140 / 1994

08 May 1997
Supreme Court
8 pages
DMAI Vs

Bench: SUHAS C. SEN,K.T. THOMAS
Case number: C.A. No.-002347-002348 / 1988
Diary number: 70303 / 1988

08 May 1997
Supreme Court
4 pages
DATTU Vs STATE OF MAHARASHTRA

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000398-000398 / 1991
Diary number: 79172 / 1991
Advocates: UMESH BHAGWAT Vs SHIVAJI M. JADHAV

08 May 1997
Supreme Court
11 pages
COMMISSIONER OF INCOME-TAX, BIER Vs M/S. BANKIPUR CLUB LTD.

Bench: K. S. PARIPOORNAN,S. SAGHIR AHMAD
Case number: Appeal Civil 854 of 1984

07 May 1997
Supreme Court
20 pages
JAGDISH LAL Vs STATE OF HARYANA

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-003449-003449 / 1997
Diary number: 2176 / 1997
Advocates: Vs KRISHAN SINGH CHAUHAN

07 May 1997
Supreme Court
11 pages
DWARIKESH SUGAR INDS.LTD Vs PREM HEAVY ENGG. WORKS P.LTD

Bench: K.S. PARIPOORNAN,K. VENKATASWAMI,B.N. KIRPAL
Case number: C.A. No.-003376-003376 / 1997
Diary number: 79445 / 1996
Advocates: Vs K. R. SASIPRABHU

07 May 1997
Supreme Court
2 pages
M/S. PUNJAB DAIRY DEVELOPMENT CORPN. Vs KALA SINGH

Bench: K. RAMASWAMY,S. SAGHIRAHMAD,G.B. PATTANAIK
Case number: C.A. No.-006339-006339 / 1994
Diary number: 72255 / 1994
Advocates: Vs RAMESH CHANDRA MISHRA

07 May 1997
Supreme Court
2 pages
ANIL B KANASE Vs KRISHNA SAHAKARI SAKHAR KARKHANA

Bench: K. RAMASWAMY,S. SAGHIRAHMAD,G.B. PATTANAIK
Case number: C.A. No.-003692-003692 / 1997
Diary number: 5794 / 1997