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07 May 1997
Supreme Court 2 pages UTTAM NAMDEO MAHALE Vs VITHAL DEO
Bench: K. RAMASWAMY,S. SAGHIRAHMAD,G.B. PATTANAIK |
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07 May 1997
Supreme Court 4 pages DMAI Vs
Bench: S.P. BHARUCHA,M. JAGANNADHA RAO |
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07 May 1997
Supreme Court 2 pages Y R VEERANNA Vs STATE OF KARNATAKA
Bench: K. RAMASWAMY,S. SAGHIRAHMAD,G.B. PATTANAIK |
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07 May 1997
Supreme Court 2 pages PANKAJESH Vs TULSI GRAMIN BANK
Bench: K. RAMASWAMY,S. SAGHIRAHMAD,G.B. PATTANAIK |
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07 May 1997
Supreme Court 11 pages STATE THROUGH C.B.I. Vs DAWOOD IBRAHIM KASKAR
Bench: M.K. MUKHERJEE,G.T. NANAVATI,B.N. KIRPAL |
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07 May 1997
Supreme Court 10 pages M\S. R.S. REKHCHAND MOHOTASPINNING & ORS WEAVING MILLS LTD. Vs STATE OF MAHARASHTRA
Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK |
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07 May 1997
Supreme Court 1 pages COLLECTOR OF CENTRAL EXCISE INDORE Vs M/S. ORIENT PAPER MILLS
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07 May 1997
Supreme Court 20 pages JAGDISH LAL & ORS. Vs STATE OF HARYANA & ORS.
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07 May 1997
Supreme Court 7 pages KSHITISH CHANDRA PURKAIT Vs SANTOSH KUMAR PURKAIT & ORS.
Bench: A. S. ANAND,S. P. BHARUCHA,K. S. PARIPOORNAN |
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07 May 1997
Supreme Court 0 pages AGRICULTURAL MARKET COMMITTEE Vs SHALIMAR CHEMICAL WORKS LTD
Case number: C.A. No.-003359-003359 / 1997 |
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07 May 1997
Supreme Court 0 pages MURLIDHAR JALAN (DEAD) THRO LRS Vs STATE OF MEGHALAYA
Case number: C.A. No.-003690-003690 / 1997 |
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06 May 1997
Supreme Court 6 pages MANJU BHATIA Vs N.D.M.C.
Bench: K. RAMASWAMY,S. SAGHIRAHMAD,G.B. PATTANAIK |
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06 May 1997
Supreme Court 5 pages DMAI Vs
Bench: M.K. MUKHERJEE,K. VENKATASWAMI |
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06 May 1997
Supreme Court 8 pages NIRMA INDUSTRIES LTD. Vs DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION
Bench: CJI,S. P. KURDUKAR |
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06 May 1997
Supreme Court 25 pages TANVIBEN PANKAJKUMAR DIVETIA Vs STATE OF GUJARAT
Bench: G.N. RAY,G.T. NANAVATI |