Showing 26551 - 26565 of 41947 judgements
07 May 1997
Supreme Court
2 pages
UTTAM NAMDEO MAHALE Vs VITHAL DEO

Bench: K. RAMASWAMY,S. SAGHIRAHMAD,G.B. PATTANAIK
Case number: C.A. No.-003691-003691 / 1997
Diary number: 6133 / 1997

07 May 1997
Supreme Court
4 pages
DMAI Vs

Bench: S.P. BHARUCHA,M. JAGANNADHA RAO
Case number: C.A. No.-003596-003597 / 1989
Diary number: 72227 / 1989

07 May 1997
Supreme Court
2 pages
Y R VEERANNA Vs STATE OF KARNATAKA

Bench: K. RAMASWAMY,S. SAGHIRAHMAD,G.B. PATTANAIK
Case number: SLP(C) No.-011352-011353 / 1997
Diary number: 5366 / 1997

07 May 1997
Supreme Court
2 pages
PANKAJESH Vs TULSI GRAMIN BANK

Bench: K. RAMASWAMY,S. SAGHIRAHMAD,G.B. PATTANAIK
Case number: SLP(C) No.-011349-011349 / 1997
Diary number: 6077 / 1997

07 May 1997
Supreme Court
11 pages
STATE THROUGH C.B.I. Vs DAWOOD IBRAHIM KASKAR

Bench: M.K. MUKHERJEE,G.T. NANAVATI,B.N. KIRPAL
Case number: Crl.A. No.-000157-000159 / 1997
Diary number: 18181 / 1996
Advocates: P. PARMESWARAN Vs

07 May 1997
Supreme Court
10 pages
M\S. R.S. REKHCHAND MOHOTASPINNING & ORS WEAVING MILLS LTD. Vs STATE OF MAHARASHTRA

Bench: K. RAMASWAMY,S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: Appeal (civil) 1802 of 1990

07 May 1997
Supreme Court
1 pages
COLLECTOR OF CENTRAL EXCISE INDORE Vs M/S. ORIENT PAPER MILLS

07 May 1997
Supreme Court
20 pages
JAGDISH LAL & ORS. Vs STATE OF HARYANA & ORS.

07 May 1997
Supreme Court
7 pages
KSHITISH CHANDRA PURKAIT Vs SANTOSH KUMAR PURKAIT & ORS.

Bench: A. S. ANAND,S. P. BHARUCHA,K. S. PARIPOORNAN
Case number: Appeal Civil 4069 of 1986

07 May 1997
Supreme Court
0 pages
AGRICULTURAL MARKET COMMITTEE Vs SHALIMAR CHEMICAL WORKS LTD

Case number: C.A. No.-003359-003359 / 1997
Diary number: 79443 / 1996
Advocates: Vs S.. UDAYA KUMAR SAGAR

07 May 1997
Supreme Court
0 pages
MURLIDHAR JALAN (DEAD) THRO LRS Vs STATE OF MEGHALAYA

Case number: C.A. No.-003690-003690 / 1997
Diary number: 7293 / 1997

06 May 1997
Supreme Court
6 pages
MANJU BHATIA Vs N.D.M.C.

Bench: K. RAMASWAMY,S. SAGHIRAHMAD,G.B. PATTANAIK
Case number: C.A. No.-003694-003694 / 1997
Diary number: 79694 / 1996
Advocates: Vs DINESH KUMAR GARG

06 May 1997
Supreme Court
5 pages
DMAI Vs

Bench: M.K. MUKHERJEE,K. VENKATASWAMI
Case number: Crl.A. No.-000194-000194 / 1990
Diary number: 75817 / 1990

06 May 1997
Supreme Court
8 pages
NIRMA INDUSTRIES LTD. Vs DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION

Bench: CJI,S. P. KURDUKAR
Case number: Appeal Civil 4498 of 1996

06 May 1997
Supreme Court
25 pages
TANVIBEN PANKAJKUMAR DIVETIA Vs STATE OF GUJARAT

Bench: G.N. RAY,G.T. NANAVATI
Case number: Appeal Criminal 290 of 1984