06 May 1997
Supreme Court
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UNION OF INDIA & ANR. Vs DELHI CLOTH & GENERAL MILLS CO. LTD. & ANR.

Bench: S.P. BHARUCHA,S.C. SEN,M. JAGANNADHA RAO
Case number: Appeal Civil 2062 of 1979


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PETITIONER: UNION OF INDIA & ANR.

       Vs.

RESPONDENT: DELHI CLOTH & GENERAL MILLS CO. LTD. & ANR.

DATE OF JUDGMENT:       06/05/1997

BENCH: S.P. BHARUCHA, S.C. SEN, M. JAGANNADHA RAO

ACT:

HEADNOTE:

JUDGMENT:                          O R D E R      The application for intervention is dismissed.