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PETITIONER: COLLECTOR OF CENTRAL EXCISE INDORE

       Vs.

RESPONDENT: M/S. ORIENT PAPER MILLS

DATE OF JUDGMENT:       07/05/1997

BENCH: S.P. BHARUCHA, M. JAGANNADHA RAO

ACT:

HEADNOTE:

JUDGMENT:  O R D E R      The principle laiddown inthe judgment delivered by us today in  CivilAppealNos. 3596-97  of 1989 _Collector of CentralExcise,Patna vs. Tata Engineering & LocomotiveCo., Jamshedpur,  being  applicable,   these  appeals  arealso dismissed, withno order as to costs.