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08 July 1997
Supreme Court 0 pages DMAI Vs
Case number: TAX.REF.CASE(C) No.-000001-000002 / 1992 |
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08 July 1997
Supreme Court 0 pages COMMISSIONER OF INCOME TAX, GUJARAT Vs ARTEX MANUFACTURING COMPANY
Case number: Appeal (civil) 2276(NT) of 1981 |
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08 July 1997
Supreme Court 0 pages RELIANCE CELLULOSE PRODUCTS LTD. Vs COLLECTOR OF CENTRAL EXCISE, HYDERABAD
Case number: Appeal (civil) 2886 of 1991 |
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08 July 1997
Supreme Court 0 pages VELLORE ELECTRIC CORPORATION LTD. ETC. Vs COMMISSIONER OF INCOME TAX, MADRAS
Case number: Appeal (civil) 3333-3334 of 1981 |
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07 July 1997
Supreme Court 6 pages DMAI Vs
Bench: S.C. SEN,K. VENKATASWAMI,V.N. KHARE |
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07 July 1997
Supreme Court 2 pages DELHI JUDICIAL SERVICES ASSOCIATION(REGD Vs UNION OF INDIA .
Bench: K. RAMASWAMY,D.P. WADHWA |
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07 July 1997
Supreme Court 2 pages IRSHAD ALI Vs HAZI ABDUL SUKKUR MOZUMDAR
Bench: K. RAMASWAMY,D. P. WADHWA |
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07 July 1997
Supreme Court 1 pages BIR SINGH CHAUHAN Vs STATE OF HARYANA
Bench: K. RAMASWAMY,D. P. WADHWA |
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07 July 1997
Supreme Court 3 pages K.G. PADMANABHA PRABHU Vs K.S.E.B.
Bench: K. RAMASWAMY,D.P. WADHWA |
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07 July 1997
Supreme Court 2 pages J.P.RAVIDAS Vs NAVYUVAK HARIJAN U.M.U.I.CO-OP.SOC.&ORS.
Bench: K. RAMASWAMY,D.P. WADHWA |
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07 July 1997
Supreme Court 2 pages DELHI ADMN. Vs NAND LAL PANT
Bench: K. RAMASWAMY,D.P.WADHWA. |
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07 July 1997
Supreme Court 3 pages FENNER (I) LTD Vs PUNJAB & SIND BANK
Bench: K. RAMASWAMY,D.P.WADHWA. |
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07 July 1997
Supreme Court 3 pages STATE OF T.N. Vs M.NATARAJAN
Bench: K. RAMASWAMY,D.P. WADHWA. |
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07 July 1997
Supreme Court 2 pages STATE OF HARYANA Vs AJAY WALIA
Bench: K. RAMASWAMY,D.P. WADHWA. |
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07 July 1997
Supreme Court 2 pages F C I Vs BANT SINGH .
Bench: K. RAMASWAMY,D.P. WADHWA. |