Showing 26506 - 26520 of 41947 judgements
08 July 1997
Supreme Court
0 pages
DMAI Vs

Case number: TAX.REF.CASE(C) No.-000001-000002 / 1992
Diary number: 85495 / 1992
Advocates: V. BALACHANDRAN Vs

08 July 1997
Supreme Court
0 pages
COMMISSIONER OF INCOME TAX, GUJARAT Vs ARTEX MANUFACTURING COMPANY

Case number: Appeal (civil) 2276(NT) of 1981

08 July 1997
Supreme Court
0 pages
RELIANCE CELLULOSE PRODUCTS LTD. Vs COLLECTOR OF CENTRAL EXCISE, HYDERABAD

Case number: Appeal (civil) 2886 of 1991

08 July 1997
Supreme Court
0 pages
VELLORE ELECTRIC CORPORATION LTD. ETC. Vs COMMISSIONER OF INCOME TAX, MADRAS

Case number: Appeal (civil) 3333-3334 of 1981

07 July 1997
Supreme Court
6 pages
DMAI Vs

Bench: S.C. SEN,K. VENKATASWAMI,V.N. KHARE
Case number: C.A. No.-004897-004901 / 1990
Diary number: 76920 / 1990

07 July 1997
Supreme Court
2 pages
DELHI JUDICIAL SERVICES ASSOCIATION(REGD Vs UNION OF INDIA .

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: W.P.(C) No.-000741-000741 / 1989
Diary number: 60193 / 1989
Advocates: T. C. SHARMA Vs A. SUBHASHINI

07 July 1997
Supreme Court
2 pages
IRSHAD ALI Vs HAZI ABDUL SUKKUR MOZUMDAR

Bench: K. RAMASWAMY,D. P. WADHWA
Case number: C.A. No.-004460-004461 / 1997
Diary number: 79499 / 1996
Advocates: Vs SUNIL KUMAR JAIN

07 July 1997
Supreme Court
1 pages
BIR SINGH CHAUHAN Vs STATE OF HARYANA

Bench: K. RAMASWAMY,D. P. WADHWA
Case number: C.A. No.-004614-004614 / 1997
Diary number: 18963 / 1995

07 July 1997
Supreme Court
3 pages
K.G. PADMANABHA PRABHU Vs K.S.E.B.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-004429-004430 / 1997
Diary number: 21095 / 1996
Advocates: Vs T. G. NARAYANAN NAIR

07 July 1997
Supreme Court
2 pages
J.P.RAVIDAS Vs NAVYUVAK HARIJAN U.M.U.I.CO-OP.SOC.&ORS.

Bench: K. RAMASWAMY,D.P. WADHWA
Case number: C.A. No.-007745-007745 / 1996
Diary number: 3877 / 1994
Advocates: Vs ASHOK K. SRIVASTAVA

07 July 1997
Supreme Court
2 pages
DELHI ADMN. Vs NAND LAL PANT

Bench: K. RAMASWAMY,D.P.WADHWA.
Case number: C.A. No.-004615-004615 / 1997
Diary number: 61773 / 1997
Advocates: Vs SHRISH KUMAR MISRA

07 July 1997
Supreme Court
3 pages
FENNER (I) LTD Vs PUNJAB & SIND BANK

Bench: K. RAMASWAMY,D.P.WADHWA.
Case number: C.A. No.-004613-004613 / 1997
Diary number: 55 / 1997
Advocates: Vs M. P. VINOD

07 July 1997
Supreme Court
3 pages
STATE OF T.N. Vs M.NATARAJAN

Bench: K. RAMASWAMY,D.P. WADHWA.
Case number: C.A. No.-004611-004612 / 1997
Diary number: 2118 / 1997
Advocates: Vs L. K. PANDEY

07 July 1997
Supreme Court
2 pages
STATE OF HARYANA Vs AJAY WALIA

Bench: K. RAMASWAMY,D.P. WADHWA.
Case number: C.A. No.-004455-004455 / 1997
Diary number: 741 / 1997
Advocates: Vs BALBIR SINGH GUPTA

07 July 1997
Supreme Court
2 pages
F C I Vs BANT SINGH .

Bench: K. RAMASWAMY,D.P. WADHWA.
Case number: C.A. No.-004432-004432 / 1997
Diary number: 3539 / 1997