Judgements

SHREENATH & ANOTHER Vs RAJESH & OTHERS

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: Appeal Civil 2929 of 1985

KHAZAN SINGH Vs SHAMSHER SINGH

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: C.A. No.-003674-003674 / 1998
Diary number: 19221 / 1997
Advocates: Vs KRISHAN SINGH CHAUHAN

JAGADISH CH.PATNAIK Vs STATE OF ORISSA .

Bench: G.B. PATTANAIK,N. SRINIVASAN
Case number: C.A. No.-009108-009108 / 1995
Diary number: 19527 / 1994

STATE OF A.P. Vs N RADHAKISHAN

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-003503-003503 / 1997
Diary number: 5456 / 1997
Advocates: ANIL KUMAR TANDALE Vs T. V. RATNAM

GOVERNMENT OF ANDHRA PRADESH & ANR. Vs K. RAMACHANDRA REDDY & ORS.

Bench: SUJATA V. MANOHAR,S.P. KURDUKAR,D.P. WADHWA
Case number: Appeal Civil 1265 of 1990

UNION BANK OF INDIA Vs VISHWA MOHAN

Bench: SUJATA V. MANOHAR,S.P. KURDUKAR,D.P. WADHWA
Case number: Appeal Civil 10773 of 1996

FOOD CORPORATION OF INDIA Vs THE UNION OF INDIA & ORS.

DMAI Vs

Bench: M.M. PUNCCHI CJ,K.T. THOMAS,S. RAJENDRA BABU
Case number: Crl.A. No.-000656-000656 / 1990
Diary number: 76707 / 1990
Advocates: AJIT SINGH PUNDIR Vs

DMAI Vs

Case number: Crl.A. No.-000656-000656 / 1990
Diary number: 76707 / 1990
Advocates: AJIT SINGH PUNDIR Vs

SEETHALAKSHMI AMMAL Vs MUTHUVENKATARAMA IYENGAR

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-001944-001944 / 1998
Diary number: 16744 / 1997
Advocates: Vs V. G. PRAGASAM

STATE OF GUJARAT Vs MOHAMMED ATIK .

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-000400-000403 / 1998
Diary number: 14754 / 1997
Advocates: Vs KAMINI JAISWAL

DMAI Vs

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-000161-000161 / 1991
Diary number: 79588 / 1991
Advocates: KISHAN DATTA Vs

KHUDESWAR DUTTA Vs STATE OF ASSAM

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-000805-000806 / 1997
Diary number: 13721 / 1997
Advocates: V. D. KHANNA Vs

SAIYAD MOHAMMAD BAKAR EL-EDROOS (DEAD) BY LRS. Vs ABDULHABIB HASAN ARAB AND ORS.

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: Appeal Civil 4116 of 1986

DMAI Vs

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-000593-000593 / 1991
Diary number: 79486 / 1991