Judgements

A.G. VARADARAJULU Vs STATE OF TAMIL NADU

Bench: K. VENKATASWAMI,M. JAGANNADHA RAO
Case number: C.A. No.-001714-001714 / 1998
Diary number: 79820 / 1996
Advocates: Vs M. A. KRISHNA MOORTHY

DMAI Vs

Bench: SUJATA V.MANOHAR,D.P. WADHWA
Case number: C.A. No.-007077-007078 / 1993
Diary number: 200356 / 1993

GENERAL MANAGER(OPERATIONS)SBI Vs S.B.I. STAFF UNION

Bench: SUJATA V.MANOHAR,D.P. WADHWA
Case number: C.A. No.-007264-007264 / 1996
Diary number: 79530 / 1992
Advocates: A. V. RANGAM Vs

VINOD SHARMA Vs DIR.OF EDUCATION (BASIC)U.P.

Bench: S.C. AGRAWAL,K. VENKATASWAMI,A.P. MISRA
Case number: C.A. No.-001699-001699 / 1998
Diary number: 515 / 1997

UPEN CHANDRA GOGOI Vs STATE OF ASSAM & ORS.

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 391 of 1992

DMAI Vs

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-000526-000526 / 1991
Diary number: 79724 / 1991

M/S.LARSEN & TOUBRO LTD Vs STATE OF GUJARAT

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-001672-001672 / 1998
Diary number: 9297 / 1997

MOHAN KARAN Vs STATE OF U.P.

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: C.A. No.-000389-000389 / 1994
Diary number: 65245 / 1994
Advocates: E. C. AGRAWALA Vs

GEORGE & ORS. Vs STATE OF KERALA & ANR.

Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI
Case number: Appeal Criminal 1921 of 1996

STATE OF ORISSA Vs ASWINI KUMAR DASH

Bench: SUJATA V.MANOHAR,D.P. WADHWA
Case number: C.A. No.-008256-008256 / 1996
Diary number: 10754 / 1995

AMRIT LAL SOOD Vs KAUSHALYA DEVI THAPAR .

Bench: K.T.THOMAS,M. SRINIVASAN
Case number: C.A. No.-002195-002196 / 1996
Diary number: 72418 / 1994

AMRIK SINGH Vs STATE OF PUNJAB

UNION OF INDIA Vs PARASMAL RAMPURIA

Bench: S.B. MAJMUDAR,S.P. KURDUKAR
Case number: Crl.A. No.-000289-000293 / 1998
Diary number: 13700 / 1997

BAIJ NATH Vs STATE OF U P

Bench: G.T. NANAVATI,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000327-000327 / 1998
Diary number: 14180 / 1997
Advocates: Vs AJIT SINGH PUNDIR

A.I.DEMOCRATIC WOMEN ASSOCN Vs U O I

Bench: A.S. ANAND,S. RAJENDRA BABU,A.P. MISRA
Case number: W.P.(C) No.-000500-000500 / 1997
Diary number: 14641 / 1997
Advocates: Vs ANIL KATIYAR